COURT ARCHIVE

Calcutta High Court judgments, 1918

528 judgments · page 13 of 27

High Courts24 May 1918

The Maharaja of Burdwan Vs The Secretary of State for India in Council The Secretary of State for India in Council Vs The Maharaja of Burdwan Raj Narain Vs The Secretary of State for India in Council

Calcutta High Court · 46 Ind. Cas. 305

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High Courts23 May 1918

Shib Chandra Roy Chowdhury and Others Vs Harendra Lal Rai Chowdhury and Jotindra Nath Bose and Others Jotindra Nath Bose and Others Vs Harendra Lal Rai Chowdhury and Khogendra Nath Banerjee and Others Taran Krishna Naskar and Others Vs Harendra Lal Rai Chowdhury and Jolindra Nath Bose and Others

Calcutta High Court · 47 Ind. Cas. 315

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High Courts23 May 1918

Kedar Nath Mondal and Others Vs Mohesh Chandra Khan and Others

Calcutta High Court · AIR 1919 Cal 1025 : 46 Ind. Cas. 787

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2

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High Courts23 May 1918

Bimal Chandra Banerjee Vs Tez Chandra Banerjee

Calcutta High Court · 47 Ind. Cas. 92

Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 408

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High Courts22 May 1918

Secretary of State For India Vs Bijoy Chand Mahatap

Calcutta High Court · (1919) ILR (Cal) 390

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High Courts22 May 1918

Gangadhar Nanda and Others and The Secretary of State for India Vs Srimati Janakimoni Dasi and Others

Calcutta High Court · 47 Ind. Cas. 524

Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Section 15(2)

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High Courts22 May 1918

Aghore Nath Banerjee Vs Kalyaneswari Dasi and Others

Calcutta High Court · 46 Ind. Cas. 883

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High Courts22 May 1918

Manik Chandra Roy Vs Ismail Kalu

Calcutta High Court · AIR 1919 Cal 98 : 50 Ind. Cas. 1006

Cattle Trespass Act, 1871 — Section 10Penal Code, 1860 (IPC) — Section 352

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High Courts21 May 1918

Mohendra Nath Pal Vs Sheikh Nasiruddin Mahammad and Others

Calcutta High Court · 46 Ind. Cas. 887

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High Courts21 May 1918

Grande Venkata Ratnam and Vs Nity Charan Hazra

Calcutta High Court · 46 Ind. Cas. 593

Criminal Procedure Code, 1898 (CrPC) — Section 428

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High Courts21 May 1918

Joy Chandra Das Gupta Vs Srimati Khuki by her Maternal Uncle Radha Krishna Saha, and Others

Calcutta High Court · 46 Ind. Cas. 587

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High Courts21 May 1918

Joy Gobinda Chowdhury Vs Debendra Nath Bose and Others

Calcutta High Court · AIR 1919 Cal 979(1) : 46 Ind. Cas. 216

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High Courts21 May 1918

Shaikh Golam Khalik Vs Tasardak Khan and Others

Calcutta High Court · AIR 1919 Cal 985 : 46 Ind. Cas. 890

Succession Certificate Act, 1889 — Section 4

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High Courts21 May 1918

Jogemaya Dassi Vs Baidyanath Pramanick

Calcutta High Court · AIR 1919 Cal 258(2) : (1919) ILR (Cal) 245

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6

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High Courts21 May 1918

E.D. Murray Vs East Bengal Mahajan Flotilla Co., Ld.

Calcutta High Court · (1919) ILR (Cal) 156

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High Courts21 May 1918

E.D. Murray Vs East Bengal Mahajan Flotilla Co. Ltd.

Calcutta High Court · 48 Ind. Cas. 622

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High Courts21 May 1918

Kirti Chandra Daw Vs Bepin Behari Pal Chaudhuri

Calcutta High Court · 46 Ind. Cas. 721

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High Courts21 May 1918

Jogemaya Dassi Vs Baidyanath Pramanick and Others

Calcutta High Court · 50 Ind. Cas. 924

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, Order 38 Rule 5

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High Courts17 May 1918

Hdyanath Ray and Others Vs Bisseswar Das and Others

Calcutta High Court · 46 Ind. Cas. 553

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High Courts17 May 1918

Wahid Ali Bhuya and Others Vs Mahamad Ansar Ali and Others

Calcutta High Court · AIR 1919 Cal 988 : 47 Ind. Cas. 147

Bengal Tenancy Act, 1885 — Section 87

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