High Courts17 May 1918
Pran Krishna Nath and Others Vs Mohesh Chandra Choudhury
Calcutta High Court · AIR 1919 Cal 901 : 47 Ind. Cas. 134
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 14 of 27
High Courts17 May 1918
Ah Foong Chinaman Vs Emperor
Calcutta High Court · 48 Ind. Cas. 504
Criminal Procedure Code, 1898 (CrPC) — Section 362Evidence Act, 1872 — Section 25, 30
High Courts17 May 1918
Hari Das Basak Vs Radha Charan Poddar
Calcutta High Court · AIR 1919 Cal 992 : 46 Ind. Cas. 496
High Courts17 May 1918
Ah Foong Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 411
Evidence Act, 1872 — Section 25, 30
High Courts16 May 1918
Prionath Bose Vs Srimaty Kusum Kumari Dassi
Calcutta High Court · 47 Ind. Cas. 332
Bengal Tenancy Act, 1885 — Section 87
High Courts16 May 1918
Harihar Das and Others Vs Chandra Kumar Guha and Others
Calcutta High Court · AIR 1919 Cal 123 : 49 Ind. Cas. 79
High Courts15 May 1918
Moulvi Ahmad Ali Vs Srimati Jinnatunessa
Calcutta High Court · 46 Ind. Cas. 491
High Courts14 May 1918
Ashraf Ali Vs Karm Ali and Others
Calcutta High Court · AIR 1919 Cal 999 : 46 Ind. Cas. 927
High Courts13 May 1918
Bhagaban Chandra Kaibarta Das Vs Ishan Chandra Kaibarta Das
Calcutta High Court · AIR 1919 Cal 893 : 46 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 97Limitation Act, 1908 — Section 6
High Courts13 May 1918
Maharaj Bahadur Singh Vs Jadab Chandra Ghose Hazra
Calcutta High Court · AIR 1919 Cal 692 : (1919) ILR (Cal) 347
High Courts13 May 1918
Maharaj Bahadur Singh Vs Jadab Chandra Ghose Hazra and Others
Calcutta High Court · 47 Ind. Cas. 109
High Courts10 May 1918
Brojendra Kishore Ray Chowdhury Vs Kali Kumar Chowdhury and Others
Calcutta High Court · 46 Ind. Cas. 967
Bengal Estates Partition Act, 1876 — Section 112Estates Partition Act, 1897 — Section 6
High Courts10 May 1918
Mohendralal Sinha Vs Sreemutty Krishna Kumari Debi and Others
Calcutta High Court · 46 Ind. Cas. 656
High Courts10 May 1918
Trailokya Nath Roy Chowdhury Vs Durga Nath Bhattacharjya
Calcutta High Court · 46 Ind. Cas. 686
Bengal Tenancy Act, 1885 — Section 95, 98
High Courts10 May 1918
Tamijuddin Sarkar Vs Tazu
Calcutta High Court · (1919) ILR (Cal) 152
Evidence Act, 1872 — Section 35, 74
High Courts10 May 1918
Rajjab Ali Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 60 : 50 Ind. Cas. 25
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts10 May 1918
Suklal Banikya Vs Bidhu Mindhu
Calcutta High Court · 47 Ind. Cas. 422
Bengal Land Revenue Sales Act, 1859 — Section 33, 6
High Courts10 May 1918
Shaik Tamiz-Ud-Din Sarkar Vs Shaik Taju and Others
Calcutta High Court · AIR 1919 Cal 721 : 46 Ind. Cas. 237
Evidence Act, 1872 — Section 74
High Courts10 May 1918
Brojendra Kishore Roy Chowdhury Vs Kali Kumar Chowdhury
Calcutta High Court · AIR 1919 Cal 815 : (1919) ILR (Cal) 236
Bengal Estates Partition Act, 1876 — Section 112Estates Partition Act, 1897 — Section 6
High Courts10 May 1918
Guru Charan Ghose and Others Vs Kashi Chandra Ghose and Others
Calcutta High Court · AIR 1919 Cal 585 : 46 Ind. Cas. 480
Limitation Act, 1908 — Section 5