High Courts12 Jun 1918
Nagendra Nath Mazumdar and Others Vs Banwari Lal Das and Another
Calcutta High Court · 46 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Section 91Limitation Act, 1908 — Section 26
COURT ARCHIVE
Calcutta High Court judgments, 1918
528 judgments · page 11 of 27
High Courts10 Jun 1918
Syam Chand Maiti Vs Baikuntha Nath Mandal and Another
Calcutta High Court · AIR 1919 Cal 1003 : 47 Ind. Cas. 143
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts07 Jun 1918
Manmatha Nath Mitter and Others Vs Anath Bandhu Pal Self and as Executor to Another Anath Bandhu Pal Self and as Executor to Another Vs Manmatha Nath Mitter and Others
Calcutta High Court · 50 Ind. Cas. 222
Bengal Drainage Act, 1880 — Section 42(a)Bengal Tenancy Act, 1885 — Section 1(5)
High Courts07 Jun 1918
Mohendra Nath Sow and Another Vs Rajani Kanta Sow and Another
Calcutta High Court · 46 Ind. Cas. 895
High Courts06 Jun 1918
Bipradas Pal Chowdhary Vs Azam Ostagar
Calcutta High Court · AIR 1919 Cal 81(2) : (1919) ILR (Cal) 441
Bengal Tenancy Act, 1885 — Section 105
High Courts06 Jun 1918
Sita Nath Ghose Vs Thakurdas Chakravarty
Calcutta High Court · (1919) ILR (Cal) 448 : 52 Ind. Cas. 433
Transfer of Property Act, 1882 — Section 72
High Courts06 Jun 1918
Indra Narain Ray Vs Nabin Chandra Banerjee and Others
Calcutta High Court · 47 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 148A, 167
High Courts06 Jun 1918
Rajani Kanta Ghosh Vs Lala Rout and Others
Calcutta High Court · AIR 1919 Cal 984(1) : 47 Ind. Cas. 298
Specific Relief Act, 1877 — Section 9
High Courts06 Jun 1918
Bipradas Pal Chowdhry Vs Azam Ostagar
Calcutta High Court · 52 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 105, 4
High Courts06 Jun 1918
Brindaban Chandra De and Another Vs Krishna Mohan De and Others
Calcutta High Court · AIR 1919 Cal 902 : 47 Ind. Cas. 159
Registration Act, 1908 — Section 17, 49
High Courts06 Jun 1918
Bahuballav Roy Vs Jogesh chandra Banerjee and Others
Calcutta High Court · AIR 1919 Cal 181(2) : 50 Ind. Cas. 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts05 Jun 1918
Baksh Ali Sarkar add Ors. Vs Sarat Chandra Rot Chaudhury and Others
Calcutta High Court · AIR 1919 Cal 1053 : 46 Ind. Cas. 911
High Courts05 Jun 1918
The Secretary of State for India in Council Vs Lakhi Narain Das and Others and Ganga Narain Bhunia and Others
Calcutta High Court · AIR 1919 Cal 1001 : 46 Ind. Cas. 899
Bengal Tenancy Act, 1885 — Section 104HCivil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Jun 1918
Monindra Nath Chowdhuri and Another Vs Radha Prosanno Gon and Another
Calcutta High Court · 47 Ind. Cas. 19
Transfer of Property Act, 1882 — Section 106
High Courts05 Jun 1918
Kailash Chandra Kandor Vs Harihar Patra and Others
Calcutta High Court · AIR 1919 Cal 918 : 47 Ind. Cas. 928
High Courts05 Jun 1918
Akrurmani Baisnabi Vs Madhab Chandra Chakrabarty
Calcutta High Court · 47 Ind. Cas. 800
Transfer of Property Act, 1882 — Section 108(j)
High Courts05 Jun 1918
Sheikh Dastur Ali and Another Vs Ram Kumar Gope and Sheikh Somir
Calcutta High Court · 50 Ind. Cas. 567
Bengal Tenancy Act, 1885 — Section 86(5)
High Courts04 Jun 1918
Isabali and Another Vs Bhagaban Chandra Shaha
Calcutta High Court · AIR 1919 Cal 1058 : 46 Ind. Cas. 881
High Courts04 Jun 1918
Banomali Dutta and Others Vs Lalit Mohan Ghoshal
Calcutta High Court · AIR 1919 Cal 1006(1) : 47 Ind. Cas. 152
Provincial Insolvency Act, 1920 — Section 16
High Courts04 Jun 1918
Abinash Chandra Sarkar and Another Vs Atul Krishna Bose
Calcutta High Court · 48 Ind. Cas. 678
Penal Code, 1860 (IPC) — Section 379