High Courts15 Jun 1914Dismissed
Khagaram Das Vs Ramsankar Das Pramanik
Calcutta High Court · AIR 1915 Cal 796 : (1915) ILR (Cal) 652
Contract Act, 1872 — Section 16, 74
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 9 of 22
High Courts15 Jun 1914
F.F. Christian Vs Tekaitni Narbada Koeri and Others
Calcutta High Court · (1914) 06 CAL CK 0011
High Courts15 Jun 1914
Ram Churn Law Vs Shahibzada Fatima Begum and Others
Calcutta High Court · (1914) 06 CAL CK 0009
High Courts11 Jun 1914Allowed
Basunta Kumar Chuckerbutty Vs Gopal Chunder Das
Calcutta High Court · (1914) 06 CAL CK 0010
High Courts10 Jun 1914
Sahadoka Mudiali Vs Nabin Chand Boral
Calcutta High Court · (1915) ILR (Cal) 638
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts10 Jun 1914
Ram Sharan Lal and Others Vs Maharaja Sri Sri Ram Narain Singh Bahadur
Calcutta High Court · 28 Ind. Cas. 610
High Courts09 Jun 1914Allowed
Akhoy Kumar Chatterjee Vs Akman Molla and Others
Calcutta High Court · (1914) 06 CAL CK 0053
High Courts09 Jun 1914
Esahuq Chowdhury and Another Vs Srimati Abedannissa Bibi and Others
Calcutta High Court · 28 Ind. Cas. 692
High Courts09 Jun 1914
J.M. Lucas Vs Official Assignee of Bengal
Calcutta High Court · 56 Ind. Cas. 577
Presidency Towns Insolvency Act, 1909 — Section 103, 104
High Courts09 Jun 1914Dismissed
Esahaq Chowdhry Vs Abedunnessa Bibi
Calcutta High Court · (1915) ILR (Cal) 361
High Courts08 Jun 1914Dismissed
Akhoy Kumar Banerjee Vs Corporation
Calcutta High Court · (1914) ILR (Cal) 625
Bengal Tenancy Act, 1885 — Section 171, 65Calcutta Municipal Act, 1899 — Section 223, 228Transfer of Property Act, 1882 — Section 100, 55
High Courts08 Jun 1914
Jotiram Khan Vs Jonaki Nath Ghose and Another
Calcutta High Court · 33 Ind. Cas. 54
Bengal Tenancy Act, 1885 — Section 44(c)
High Courts08 Jun 1914
Soudamini Ghose Vs Gopal Chandra Ghose
Calcutta High Court · 28 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts08 Jun 1914
The Deputy Superintendent and Remembrancer of Legal Affairs, Bengal Vs Sital Chandra Pal and Others
Calcutta High Court · (1914) 06 CAL CK 0004
High Courts05 Jun 1914Dismissed
Upendra Nath Kalamuri Vs Kusum Kumari Dasi
Calcutta High Court · AIR 1915 Cal 827 : (1915) ILR (Cal) 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts05 Jun 1914
Har Naran Sardar and Others Vs The Emperor
Calcutta High Court · (1914) 06 CAL CK 0038
High Courts05 Jun 1914
Rashmani Dasi and Another Vs Baroda Kant Sarkar and Another
Calcutta High Court · 28 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts05 Jun 1914
Bhakta Mahto Vs Thakur Udit Narain Singh Deo
Calcutta High Court · 25 Ind. Cas. 899
High Courts04 Jun 1914Allowed
Deputy Legal Remembrancer Vs Sital Chandra Pal
Calcutta High Court · AIR 1915 Cal 115 : (1915) ILR (Cal) 300
Provident Insurance Societies Act, 1912 — Section 21