High Courts04 Jun 1914
Sasibhushan Mookerjee and Another Vs Radhanath Bose
Calcutta High Court · 25 Ind. Cas. 267
Civil Procedure Code, 1908 (CPC) — Section 151, 47
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 10 of 22
High Courts04 Jun 1914
Nripendro Nath Shahoo and Gopinath Mandal Vs Ashutosh Ghosh and Others
Calcutta High Court · AIR 1915 Cal 460 : 29 Ind. Cas. 128
Provincial Insolvency Act, 1920 — Section 37(1), 5
High Courts04 Jun 1914
Romesh Chandra Dutta Choudhury and Others Vs Emperor
Calcutta High Court · 32 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts04 Jun 1914Allowed
Panchkari Chatterjee Vs Maharaj Bahadur Sing
Calcutta High Court · (1914) 06 CAL CK 0007
High Courts02 Jun 1914
Dayamayi Vs Ananda Mohan Roy Chowdhury
Calcutta High Court · (1915) ILR (Cal) 172
Bengal Tenancy Act, 1885 — Section 87
High Courts01 Jun 1914
Gagan Chandra Chuckerbutty Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 690(2) : 30 Ind. Cas. 931
High Courts01 Jun 1914Allowed
Uma Charan Mandal and Others Vs Midnapore Zemindary Co.
Calcutta High Court · (1914) 06 CAL CK 0006
High Courts01 Jun 1914
Arjun Dass Vs Gunendra Nath Basu Mallick
Calcutta High Court · (1914) 06 CAL CK 0005
High Courts29 May 1914
Tarak Nath Sarkar Vs Natabar Mondal
Calcutta High Court · AIR 1915 Cal 744(2) : 30 Ind. Cas. 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3)
High Courts29 May 1914
Damra Coal Company Vs Benares Bank
Calcutta High Court · AIR 1915 Cal 624 : 28 Ind. Cas. 569
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts29 May 1914
Bande Ali Fakir and Others Vs Amud Sarkar and Others
Calcutta High Court · (1914) 05 CAL CK 0006
High Courts28 May 1914
Rup Chand Ghose Vs Narendra Krishna Ghose
Calcutta High Court · AIR 1915 Cal 764 : 28 Ind. Cas. 683
Bengal Tenancy Act, 1885 — Section 12, 56(3)
High Courts28 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 635 : 30 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 29
High Courts28 May 1914
Srimati Amjadnessa Bibi and Others Vs Rahim Bakas Sikdar and Others
Calcutta High Court · 28 Ind. Cas. 713
High Courts28 May 1914Dismissed
Amjadennessa Bibi Vs Rahim Buksh Shikdar
Calcutta High Court · (1915) ILR (Cal) 286
High Courts28 May 1914
A.H. Ghaznavi and Co. Vs Budge-Budge Jute Mills
Calcutta High Court · AIR 1914 Cal 181 : 25 Ind. Cas. 955
High Courts28 May 1914
Nabin Chandra Saha Vs Sinclair Murray and Co.
Calcutta High Court · AIR 1914 Cal 818 : 25 Ind. Cas. 951
High Courts28 May 1914
Ratan Chand Dharam Chand Vs The Secretary of State for India in Council and another
Calcutta High Court · (1914) 05 CAL CK 0014
High Courts27 May 1914
Raj Kumar Sarkar Vs Faizuddi Tarafdar and Others
Calcutta High Court · AIR 1915 Cal 613 : 30 Ind. Cas. 283
Bengal Tenancy Act, 1885 — Section 29
High Courts27 May 1914Dismissed
Biswambhar Shaha Vs Ram Sundar Kaibarta
Calcutta High Court · (1915) ILR (Cal) 294
Transfer of Property Act, 1882 — Section 90