High Courts25 Jun 1914Dismissed
Mohini Mohan Misser Vs Surendra Narayan Singh
Calcutta High Court · AIR 1915 Cal 178 : (1915) ILR (Cal) 550
Civil Procedure Code, 1908 (CPC) — Section 95
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 8 of 22
High Courts25 Jun 1914
Abdul Hakim Chowdhury Vs Hem Chandra Das
Calcutta High Court · AIR 1915 Cal 666 : (1915) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 153(b)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 14, 5
High Courts25 Jun 1914
Gurbuksh Proshad Tewari Vs Kali Prosad Narain Singh
Calcutta High Court · 32 Ind. Cas. 167
Bengal Estates Partition Act, 1876 — Section 119Bengal Tenancy Act, 1885 — Section 103B
High Courts24 Jun 1914
Sadananda Mandal Vs Krishna Mandal
Calcutta High Court · AIR 1915 Cal 664 : (1915) ILR (Cal) 381
Criminal Procedure Code, 1898 (CrPC) — Section 145, 356(1), 356(3)
High Courts24 Jun 1914Dismissed
Nistarini Debya Vs Behary Lal Mukherjee
Calcutta High Court · (1914) 06 CAL CK 0008
High Courts19 Jun 1914
Narendra Chandra Mandal and Others Vs Jogendra Narayan Roy and Others
Calcutta High Court · (1914) 06 CAL CK 0051
High Courts19 Jun 1914
Harchand Ray Gobordhon Das Vs The Bengal-Nagpur Railway Co.
Calcutta High Court · 28 Ind. Cas. 838
High Courts19 Jun 1914
Abdul Quadir Vs Shahbazpur Cooperative Bank
Calcutta High Court · (1915) ILR (Cal) 377
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 20
High Courts19 Jun 1914
Balchand and another Vs Tarak Nath Sadhu
Calcutta High Court · (1914) 06 CAL CK 0036
High Courts18 Jun 1914
Ganesh Bhagat Vs Sarada Prasad Mukerjee
Calcutta High Court · AIR 1915 Cal 705(2) : (1915) ILR (Cal) 370 : 30 Ind. Cas. 111
High Courts18 Jun 1914
Kanchan Mallik Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 374
Penal Code, 1860 (IPC) — Section 144, 186
High Courts18 Jun 1914
Anand Kisore Chowdhury and Others Vs Daiji Thakurain
Calcutta High Court · AIR 1915 Cal 571 : 28 Ind. Cas. 580
Bengal Estates Partition Act, 1876 — Section 12
High Courts17 Jun 1914
Asrabuddin Sarkar and Others Vs Kali Doyal Mullick and Another
Calcutta High Court · AIR 1915 Cal 596 : 28 Ind. Cas. 645
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471, 474
High Courts17 Jun 1914
Ganpat Mahton and Others Vs Rishal Singh and Others
Calcutta High Court · 33 Ind. Cas. 978
Bengal Tenancy Act, 1885 — Article 1(a), 116, 120(2)(a)
High Courts16 Jun 1914
Achambit Mandal Vs Mahatab Singh
Calcutta High Court · AIR 1915 Cal 119 : (1915) ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts16 Jun 1914Allowed
Ram Saran Lall Vs Ram Narayan Singh
Calcutta High Court · AIR 1915 Cal 612 : (1915) ILR (Cal) 305
High Courts16 Jun 1914Allowed
The Nowaghur Coal Co., Ld. Vs Sashi Bhusan Ray
Calcutta High Court · (1914) 06 CAL CK 0035
High Courts16 Jun 1914
Raja Ganga Narain Singh and The Nowagarh Coal Company Ltd. Vs Shashi Bhusan Rai and Others
Calcutta High Court · 28 Ind. Cas. 811
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jun 1914
Sahodra Mudiali Vs Nabin Chand Poral
Calcutta High Court · (1914) 06 CAL CK 0003