High Courts13 Jul 1914
Co-Operative Hindustan Bank Ltd. Vs Bhola Nath Borooah
Calcutta High Court · 31 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Para 8(II)
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 7 of 22
High Courts08 Jul 1914
Maharaj Bahadur Singh and Others Vs Surendra Narain Singh and Others, Chatrapat Singh and Others and Mr. A.H. Forbes and Others
Calcutta High Court · AIR 1915 Cal 586 : 28 Ind. Cas. 898
High Courts08 Jul 1914Allowed
Musstt. Chandrabati Vs Madho Prosad
Calcutta High Court · (1914) 07 CAL CK 0029
High Courts08 Jul 1914Dismissed
Sri Lal Vs Arjun Das and others
Calcutta High Court · (1914) 07 CAL CK 0003
High Courts07 Jul 1914
Kumeda Prosonno Bhuiya Vs Secretary of State for India in Council and Others
Calcutta High Court · AIR 1915 Cal 647 : 30 Ind. Cas. 255
Bengal Tenancy Act, 1885 — Section 103B, 104A, 104F, 104HCivil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jul 1914
Satis Chandra Ghose Vs Rameswari Dasi and Others
Calcutta High Court · AIR 1919 Cal 863 : 31 Ind. Cas. 894
High Courts06 Jul 1914
Rani Hemanta Kumari Debi Vs Midnapur Zemindari Company Ltd.
Calcutta High Court · AIR 1915 Cal 505 : 28 Ind. Cas. 879
Registration Act, 1908 — Section 17, 49
High Courts06 Jul 1914
Srimati Manorama Chowdhurani Vs Soshi Mohan Das Majumdar and Others
Calcutta High Court · AIR 1915 Cal 419 : 28 Ind. Cas. 886
High Courts06 Jul 1914Allowed
Mahamaya Debi Vs Haridas Haldar
Calcutta High Court · AIR 1915 Cal 161(2) : (1915) ILR (Cal) 455
Transfer of Property Act, 1882 — Section 58
High Courts06 Jul 1914Dismissed
Manorama Chowdhurani Vs Shiva Sundari Mozumdar
Calcutta High Court · (1915) ILR (Cal) 480
High Courts04 Jul 1914
Kalar Singh and Others Vs Mathura Prosad and Others
Calcutta High Court · AIR 1914 Cal 781 : 25 Ind. Cas. 547
High Courts03 Jul 1914
Sobhan Baksh and Another Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 586(2) : 30 Ind. Cas. 939
High Courts03 Jul 1914
Maharaja Birendra Kisore Manikya Bahadur Vs Kailas Chandra Sarkar and Another
Calcutta High Court · 30 Ind. Cas. 937
Bengal Tenancy Act, 1885 — Section 103B
High Courts02 Jul 1914
Ambica Prosad Singh Vs Pardip Singh
Calcutta High Court · AIR 1915 Cal 618 : 28 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 107
High Courts02 Jul 1914
Ambika Prasad Singh Vs Perdip Singh
Calcutta High Court · (1915) ILR (Cal) 451
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 107
High Courts30 Jun 1914
Dhakeshwar Prosad Narain Singh alias Harihar Prosad Narain Singh Vs Iswardhari Singh and Others
Calcutta High Court · AIR 1915 Cal 759(2) : 30 Ind. Cas. 862a
Bengal Tenancy Act, 1885 — Section 106, 108Court Fees Act, 1870 — Section 28
High Courts29 Jun 1914
Meghraj Vs Bidyabati Koer and Another
Calcutta High Court · AIR 1915 Cal 610(1) : 28 Ind. Cas. 567
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts27 Jun 1914
The Garden Reach Spinning and Manufacturing Company Ltd. Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1915 Cal 407 : 28 Ind. Cas. 865
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Jun 1914
Bansiram Vs The Secretary of State for India in Council and Others
Calcutta High Court · 35 Ind. Cas. 284
High Courts25 Jun 1914Dismissed
Nemo Deo Vs Parbati Kumari
Calcutta High Court · (1914) 06 CAL CK 0052