High Courts10 Aug 1914
Kanchan Mandar and Others Vs Kamala Prosad Chowdhury and Another
Calcutta High Court · 29 Ind. Cas. 734
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 5 of 22
High Courts10 Aug 1914
Rohim Buksh Mandal and Others Vs Shajad Ahmad Chaudhury and Another
Calcutta High Court · (1914) 08 CAL CK 0006
High Courts10 Aug 1914
Madhu Sudan Pal and Another Vs Parbati Sundari Dassya and Others
Calcutta High Court · AIR 1915 Cal 477(1) : 29 Ind. Cas. 406
Provincial Insolvency Act, 1920 — Section 46
High Courts06 Aug 1914
The Eastern Mortgage and Agency Company, Ltd. Vs Premananda Saha and Others
Calcutta High Court · 34 Ind. Cas. 789
High Courts04 Aug 1914
Ram Ranjan Roy Vs Emperor
Calcutta High Court · AIR 1915 Cal 545 : (1915) ILR (Cal) 422
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 1914Dismissed
Prokash Chandra Ghose Vs Hasan Banu Bibi
Calcutta High Court · (1915) ILR (Cal) 1146 : 28 Ind. Cas. 450
Transfer of Property Act, 1882 — Section 68
High Courts04 Aug 1914
Ejel Mullick Vs Felai Mullick
Calcutta High Court · AIR 1915 Cal 689 : 28 Ind. Cas. 498
Bengal Tenancy Act, 1885 — Section 30, 52, 80
High Courts03 Aug 1914
Parmeshwari Dassi Vs Jagat Chandra Das
Calcutta High Court · (1914) 08 CAL CK 0023
High Courts03 Aug 1914
Kali Kumar Chuckerbutty Vs Aslam and Others
Calcutta High Court · 33 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts31 Jul 1914Allowed
Ramadhin Singh and Another Vs Jadunandan Singh and Another
Calcutta High Court · (1914) 07 CAL CK 0027
High Courts31 Jul 1914
Rani Amrita Sundari Debi Chowdhurani and Others Vs Munsi Sherajuddin Ahamed Chowdhury and Others
Calcutta High Court · AIR 1915 Cal 464 : 29 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts30 Jul 1914
Dwijendra Nath Purkayastha Vs Golok Nath Sarma Purkayastha
Calcutta High Court · 28 Ind. Cas. 574
High Courts29 Jul 1914
Muralidhar Roy Chowdhury and Others Vs Mohini Mohan Kor and Another
Calcutta High Court · AIR 1915 Cal 837 : 30 Ind. Cas. 510
High Courts29 Jul 1914
Aminnessa Vs Jinnat Ali
Calcutta High Court · (1915) ILR (Cal) 751
Transfer of Property Act, 1882 — Section 117
High Courts28 Jul 1914
Abdul Gani Chaudhury Vs Makbul Ali and Others
Calcutta High Court · 31 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 160
High Courts28 Jul 1914
Ganga Ram Agarwalla and Another Vs Lachi Ram Kishen Dyal
Calcutta High Court · 28 Ind. Cas. 705
Evidence Act, 1872 — Section 11, 9
High Courts28 Jul 1914Dismissed
Abdul Gani Chowdhury Vs Makbul Ali
Calcutta High Court · AIR 1915 Cal 348 : (1915) ILR (Cal) 745
Bengal Tenancy Act, 1885 — Section 160
High Courts28 Jul 1914
Mokashadayini Dassi and Others Vs Karnadhar Mandal
Calcutta High Court · AIR 1915 Cal 421 : 31 Ind. Cas. 702
Probate and Administration Act, 1881 — Section 50