High Courts13 Oct 1914
Mahajan Sheikh Vs Emperor
Calcutta High Court · AIR 1915 Cal 787 : (1915) ILR (Cal) 708
Criminal Procedure Code, 1898 (CrPC) — Section 75
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 3 of 22
High Courts13 Oct 1914
Mahajan Sheikh and Another Vs Emperor
Calcutta High Court · 28 Ind. Cas. 672
Criminal Procedure Code, 1898 (CrPC) — Section 75
High Courts18 Sept 1914
Mofizuddin Ahmed Vs Basanta Kumar Ghosh
Calcutta High Court · AIR 1915 Cal 674 : 30 Ind. Cas. 464
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts18 Sept 1914
Supdt. and Remembrancer of Legal Affairs, Bengal Vs Mon Mohan Roy and Others
Calcutta High Court · (1914) 09 CAL CK 0002
High Courts09 Sept 1914
Sarojbashini Debi Vs Sripati Charan Chowdhry
Calcutta High Court · (1915) ILR (Cal) 702
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(1)
High Courts09 Sept 1914
Emperor Vs Surath
Calcutta High Court · (1915) ILR (Cal) 608
Criminal Procedure Code, 1898 (CrPC) — Section 208, 438
High Courts09 Sept 1914
Akbar Ali Mahomed Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 706
Criminal Procedure Code, 1898 (CrPC) — Section 118, 122
High Courts09 Sept 1914
Sarojbasini Devi Vs Sripati Charan Chowdhury and Others
Calcutta High Court · 28 Ind. Cas. 799a
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts09 Sept 1914
Hirn alias Akbar Ali Mahomed Vs Emperor
Calcutta High Court · 28 Ind. Cas. 663
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118, 122
High Courts09 Sept 1914
Emperor Vs Surath and Others
Calcutta High Court · 28 Ind. Cas. 799
Criminal Procedure Code, 1898 (CrPC) — Section 208, 438
High Courts07 Sept 1914
H. Meredith Vs Sanjibani Dassi
Calcutta High Court · 28 Ind. Cas. 1000
Penal Code, 1860 (IPC) — Section 323Presidency Small Cause Courts Act, 1882 — Section 41, 43
High Courts07 Sept 1914
Meredith Vs Sanjibani Dasi
Calcutta High Court · AIR 1919 Cal 558 : (1915) ILR (Cal) 313
Penal Code, 1860 (IPC) — Section 323Presidency Small Cause Courts Act, 1882 — Section 41, 43
High Courts03 Sept 1914
Emperor Vs Upendra Nath Das
Calcutta High Court · AIR 1915 Cal 778 : 30 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 299, 300, 302
High Courts03 Sept 1914
Kali Mohan Tripura and Another Vs Maharaja Birendra Kisore Manikya Bahadur
Calcutta High Court · AIR 1915 Cal 527 : 31 Ind. Cas. 391
High Courts02 Sept 1914
Bishun Persad, Narain Singh and Another Vs Phulman Singh and Others
Calcutta High Court · (1914) 09 CAL CK 0011
High Courts01 Sept 1914
Motookdhari Shukul Vs Jugdip Narain Singh and Others
Calcutta High Court · AIR 1915 Cal 454 : 28 Ind. Cas. 343
Bengal Tenancy Act, 1885 — Section 87
High Courts01 Sept 1914
In Re: Section 45 of the Specific Relief Act (I of 1877); In Re: A. Rasul
Calcutta High Court · (1914) 09 CAL CK 0004
Specific Relief Act, 1877 — Section 45
High Courts31 Aug 1914
Amatoo and Sheik Hassan Ali Vs Sheik Muksud Ali and Others Dundi Das and Another and Musammat Sunuri and Others Vs Sheik Muksud Ali.
Calcutta High Court · 28 Ind. Cas. 314
Criminal Procedure Code, 1898 (CrPC) — Section 167Transfer of Property Act, 1882 — Section 111(d)
High Courts28 Aug 1914Dismissed
Durga Prosad Singh Vs Hari Ram Mahato and Another
Calcutta High Court · (1914) 08 CAL CK 0001
High Courts27 Aug 1914
Manmatha Nath Mookerjee Vs Sarat Chandra Addy
Calcutta High Court · AIR 1915 Cal 498 : 29 Ind. Cas. 929
Bengal Tenancy Act, 1885 — Section 171Transfer of Property Act, 1882 — Section 83