High Courts01 Dec 1914
Badhri Narain Singh Vs Kodo Sah
Calcutta High Court · 28 Ind. Cas. 138
Registration Act, 1908 — Section 75Specific Relief Act, 1877 — Section 39
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 2 of 22
High Courts01 Dec 1914Dismissed
Shashi Rajbanshi Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 856
Criminal Procedure Code, 1898 (CrPC) — Section 298(1)(c), 337
High Courts26 Nov 1914
Nanda Kumar Barua Vs Nabin Chandra Barua and Others
Calcutta High Court · AIR 1915 Cal 638(1) : 30 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts25 Nov 1914
Lala Sheo Nandan Lal Vs Moulvi Jainul Abdin and Others
Calcutta High Court · AIR 1915 Cal 543 : 29 Ind. Cas. 869
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Nov 1914
The Corporation of Calcutta Vs Promotho Nath Mullick
Calcutta High Court · 30 Ind. Cas. 643
Evidence Act, 1872 — Section 78, 78(5)
High Courts25 Nov 1914Dismissed
Sheonandan Lal Vs Zainal Abdin
Calcutta High Court · (1915) ILR (Cal) 849
Transfer of Property Act, 1882 — Section 55(b)
High Courts24 Nov 1914Dismissed
Rajendra Prosad Jha, Decree-holder Vs Upendra Nath Jha and Others
Calcutta High Court · (1914) 11 CAL CK 0001
High Courts23 Nov 1914
Tarak Nath Adhikari Vs Bhubaneshwar Mitra
Calcutta High Court · AIR 1915 Cal 427 : (1915) ILR (Cal) 780
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts23 Nov 1914
Tarak Nath Adhikari and Others Vs Bhubaneshwar Mitra
Calcutta High Court · 30 Ind. Cas. 988
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts20 Nov 1914
Gulli Sahu Vs Emperor
Calcutta High Court · AIR 1915 Cal 426 : (1915) ILR (Cal) 793
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1903 — Section 15, 7
High Courts19 Nov 1914
Jogendra Nath Saha Vs Collector of Faridupur
Calcutta High Court · 30 Ind. Cas. 36
Bengal Wills and Intestacy Regulation, 1799 — Section 7
High Courts18 Nov 1914
Raghunath Singh Mohopatra and Others Vs Srimati Preya Sakhi Debi
Calcutta High Court · AIR 1915 Cal 595 : 28 Ind. Cas. 598
High Courts18 Nov 1914
Mathura Nath Singh and Others Vs Priyashashi Debi
Calcutta High Court · (1914) 11 CAL CK 0002
High Courts12 Nov 1914
Harsha Nath Chattrjee Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 1153
Arms Act, 1959 — Section 14, 19(a), 19(f), 20, 4Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 109, 116, 120B
High Courts05 Nov 1914
Hare Krishna alias Hari Misra Vs Emperor
Calcutta High Court · 28 Ind. Cas. 795
Penal Code, 1860 (IPC) — Section 330, 348
High Courts05 Nov 1914
Hari Krishna Vs Emperor
Calcutta High Court · (1915) ILR (Cal) 784
Penal Code, 1860 (IPC) — Section 318, 330
High Courts23 Oct 1914
Faujdar Thakur Vs Kasi Chowdhury
Calcutta High Court · (1915) ILR (Cal) 612
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts22 Oct 1914Dismissed
Seth Ramlal, since deceased (now represented by Seth Sheolal) and Another Vs Narsingdas, since deceased, and Others
Calcutta High Court · (1914) 10 CAL CK 0005
High Courts14 Oct 1914
Emperor Vs Babar Ali Gazi
Calcutta High Court · AIR 1915 Cal 781 : (1915) ILR (Cal) 789
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 396
High Courts14 Oct 1914
Emperor Vs Babar Ali Gazi and Others
Calcutta High Court · 28 Ind. Cas. 657
Penal Code, 1860 (IPC) — Section 396