High Courts26 Aug 1914
Syed Mohiuddin and Others Vs Pirthichand Lal Choudhury
Calcutta High Court · AIR 1915 Cal 444 : 31 Ind. Cas. 664
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Calcutta High Court judgments, 1914
431 judgments · page 4 of 22
High Courts26 Aug 1914Allowed
Susil, Kumar Banerjee Vs Apsari Debi and Others
Calcutta High Court · (1914) 08 CAL CK 0007
High Courts26 Aug 1914
Ramjas Agarwalla Vs Brajamohan Singh
Calcutta High Court · (1914) 08 CAL CK 0002
High Courts20 Aug 1914
Udit Narayan Jha Vs Musammat Jasoda Sahun Kalan and Others
Calcutta High Court · 46 Ind. Cas. 469
High Courts20 Aug 1914
Mohunt Gopal Das Vs Maharaja Rameswar Singh and Another
Calcutta High Court · AIR 1915 Cal 396 : 29 Ind. Cas. 966
High Courts19 Aug 1914
Gando Patuni and Another Vs Raju Patuni Kishori Patuni Vs Sarat Patuni and Others
Calcutta High Court · 32 Ind. Cas. 510
Bengal Landlord and Tenant Procedure Act, 1869 — Section 27
High Courts19 Aug 1914
Mirza Mohammad Sharafat Bahadur and Another Vs Shahzadi Wahida Sultan Begum
Calcutta High Court · AIR 1915 Cal 655 : 28 Ind. Cas. 191
High Courts19 Aug 1914Dismissed
Rai Baijnath Goenka Bahadur Vs Babu Baijnath Singh
Calcutta High Court · (1914) 08 CAL CK 0024
High Courts19 Aug 1914
Rai Baij Nath Goenka Bahadur Vs Nand Kumar Singh, Raghuraj Singh and Others, Sheoadhin Singh and Baijanath Singh
Calcutta High Court · AIR 1915 Cal 411(2) : 28 Ind. Cas. 876
Bengal Land Revenue Sales Act, 1859 — Section 34
High Courts19 Aug 1914
Deputy Legal Remembrancer Vs Kailash Chandra Ghose
Calcutta High Court · (1915) ILR (Cal) 760
Penal Code, 1860 (IPC) — Section 114, 347, 352
High Courts19 Aug 1914
Emperor Vs Sabar Akunji
Calcutta High Court · (1915) ILR (Cal) 756
Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts17 Aug 1914
Raghoram Singh Vs Rajani Kanta Banerjee and Others
Calcutta High Court · AIR 1915 Cal 432 : 29 Ind. Cas. 752
Transfer of Property Act, 1882 — Section 85
High Courts17 Aug 1914Allowed
Raghunath Singh and Another Vs Mr. William Cox and Others
Calcutta High Court · (1914) 08 CAL CK 0019
High Courts17 Aug 1914
Prosonno Kumar Chakravarti and Another Vs Prokash Chandra Dutta
Calcutta High Court · AIR 1915 Cal 695(1) : 28 Ind. Cas. 560
High Courts17 Aug 1914
Baldeo Narain Jha Vs Bhaya Lal Singh and Others
Calcutta High Court · AIR 1915 Cal 712 : 30 Ind. Cas. 47
High Courts14 Aug 1914
Dino Nath Das Vs Jogendra Nath Bhoumik
Calcutta High Court · (1914) 08 CAL CK 0028
High Courts12 Aug 1914
Birendra Nath Das-Gupta Vs The Emperor
Calcutta High Court · (1914) 08 CAL CK 0029
High Courts11 Aug 1914
Rabbi Raut and Others Vs Emperor
Calcutta High Court · 28 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 438Penal Code, 1860 (IPC) — Section 182
High Courts11 Aug 1914
The Emperor Vs Raffi Raut and Others
Calcutta High Court · (1914) 08 CAL CK 0020
High Courts11 Aug 1914
Chintamoni Jena and Others Vs Jagannath Ramanuja Das and Another
Calcutta High Court · AIR 1915 Cal 644(1) : 28 Ind. Cas. 651