High Courts21 Feb 1911
Ahmed Ali and Others Vs Roshan Ali and Others
Calcutta High Court · 9 Ind. Cas. 619
Bengal Tenancy Act, 1885 — Section 171Evidence Act, 1872 — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 18 of 23
High Courts21 Feb 1911
Mohunt Ram Sundar Das Vs Nathuni Singh
Calcutta High Court · 9 Ind. Cas. 1034
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 100
High Courts20 Feb 1911
Kamlanand Singh and Another Vs Prem Lal Ganesh
Calcutta High Court · 9 Ind. Cas. 651
Bengal Tenancy Act, 1885 — Section 103, 106, 107Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 Feb 1911
Ishan Chandra Bhutt Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 488
Criminal Procedure Code, 1898 (CrPC) — Section 340
High Courts17 Feb 1911Dismissed
Gopi Lal and others Vs Lala Naggu Lal
Calcutta High Court · (1911) 02 CAL CK 0034
High Courts17 Feb 1911
Ishan Chandra Bhat Vs Emperor, on the Prosecution of Prosonna Kumar Dey
Calcutta High Court · 9 Ind. Cas. 664
Criminal Procedure Code, 1898 (CrPC) — Section 340
High Courts17 Feb 1911
Sibu Sant Vs Netai Charan Das
Calcutta High Court · 9 Ind. Cas. 806
Bengal Tenancy Act, 1885 — Section 153, 186 A(1)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Feb 1911Dismissed
Deoki Nandan Singh Vs Bansi Singh
Calcutta High Court · (1911) 02 CAL CK 0013
High Courts17 Feb 1911
Rai Jagdish Kumar Sinha Vs Atma Ram
Calcutta High Court · (1911) 02 CAL CK 0011
High Courts17 Feb 1911Allowed
Prya Nath Mazumdar Vs Mahendra Kumar Mitra and others
Calcutta High Court · (1911) 02 CAL CK 0006
High Courts16 Feb 1911
Natabar Jana Vs Rudra Narain Maiti and Others
Calcutta High Court · 9 Ind. Cas. 625
High Courts16 Feb 1911
Baroda Prosad Roy Chowdhury Vs Tarak Nath Mandal
Calcutta High Court · 9 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 61
High Courts15 Feb 1911
Kali Prasanna Basu Roy Choudry and Another Vs Emperor
Calcutta High Court · 9 Ind. Cas. 916a
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 150
High Courts15 Feb 1911Dismissed
Kumud Bandho Das Gupta, Chairman of the Santipur Municipality Vs Kishori Lal Goswami and Others
Calcutta High Court · (1911) 02 CAL CK 0014
High Courts14 Feb 1911
Namuna Bibi Vs Rosha Miah
Calcutta High Court · (1911) ILR (Cal) 482
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Feb 1911Dismissed
Rashidazzaman, Alias Bara Kazi and others Vs The King-Emperor
Calcutta High Court · (1911) 02 CAL CK 0035
High Courts14 Feb 1911
Nomuna Bibi Vs Roshun Meah
Calcutta High Court · 9 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Feb 1911
Syed Abdul Latif Meah Vs Amanaddi Patwari
Calcutta High Court · 9 Ind. Cas. 539
Estates Partition Act, 1897 — Section 99