COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 19 of 23
High Courts13 Feb 1911
Banko Behary Das and Another Vs Krishna Chandra Bhowmik and Others
Calcutta High Court · 9 Ind. Cas. 528
Bengal Tenancy Act, 1885 — Section 160(c), 167Civil Procedure Code, 1908 (CPC) — Section 65
High Courts11 Feb 1911
Nobin Chandra Sah Pramanik Vs Sm. Krishna Baroni Dassi and Another
Calcutta High Court · (1911) 02 CAL CK 0037
High Courts10 Feb 1911
Kali Sankar Debya Vs Kaloo Mollah and Others
Calcutta High Court · 9 Ind. Cas. 493
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Feb 1911
Basanta Kumari Debi Vs The Corporation of Calcutta
Calcutta High Court · (1911) 02 CAL CK 0001
High Courts09 Feb 1911
Nabinchandra Saha Paramanick Vs Krishna Barana Dasi
Calcutta High Court · (1911) ILR (Cal) 458
Transfer of Property Act, 1882 — Section 55, 55(1)(g)
High Courts09 Feb 1911
Nabin Chandra Saha Pramanik Vs Sreemutty Krishna Baroni Dassee
Calcutta High Court · 9 Ind. Cas. 525
Transfer of Property Act, 1882 — Section 55, 55(1)(9)
High Courts08 Feb 1911
Maimunnessa Khatoon alias Khola Bibi Vs Faizar Rahman and Others
Calcutta High Court · 9 Ind. Cas. 507
High Courts08 Feb 1911
Brojo Nath Chuckerbutty Vs Uday Chandra Chuckerbutty
Calcutta High Court · 9 Ind. Cas. 487
High Courts08 Feb 1911
Gobind Chandra Laha and Others Vs Tara Pada Bhattacharjee and Others
Calcutta High Court · 9 Ind. Cas. 503
Bengal Tenancy Act, 1885 — Section 167
High Courts07 Feb 1911
Kali Das Chakravarti Vs Emperor
Calcutta High Court · 9 Ind. Cas. 618
Penal Code, 1860 (IPC) — Section 369, 71
High Courts07 Feb 1911
Kali Das Chuckerbutty Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 453
Penal Code, 1860 (IPC) — Section 109, 369, 420, 511
High Courts07 Feb 1911
Basiram Malo Vs Kattyayani Debi
Calcutta High Court · (1911) ILR (Cal) 448
Civil Procedure Code, 1882 — Section 266, 483
High Courts07 Feb 1911
Bonai or Bhona and Others Vs Emperor
Calcutta High Court · 9 Ind. Cas. 555
Penal Code, 1860 (IPC) — Section 400, 401
High Courts07 Feb 1911
Bhona Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 408
Penal Code, 1860 (IPC) — Section 400, 401
High Courts07 Feb 1911
Buldeo Das Singh Vs Mohamaya Prosad Singh
Calcutta High Court · 9 Ind. Cas. 652
High Courts07 Feb 1911Allowed
Murlidhar Sukul Vs Nursingh Das
Calcutta High Court · (1911) 02 CAL CK 0002
High Courts06 Feb 1911
Emperor Vs Keramat Sirdar
Calcutta High Court · (1911) ILR (Cal) 446
Evidence Act, 1872 — Section 30