COURT ARCHIVE

Calcutta High Court judgments, 1911

445 judgments · page 17 of 23

High Courts02 Mar 1911

Srinibash Prasad Singh Vs Kesho Prasad Singh

Calcutta High Court · (1911) ILR (Cal) 754

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Government of India Act, 1858 — Section 39, 40, 41, 42Government of India Act, 1859 — Section 5

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High Courts01 Mar 1911

Sahebjan Bewa Vs Ansaruddin

Calcutta High Court · (1911) ILR (Cal) 475

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High Courts01 Mar 1911

Sabjan Bewa Vs Ansar-Ud-Din

Calcutta High Court · 9 Ind. Cas. 1031

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High Courts01 Mar 1911Allowed

Dwarka Missra and Others Vs Rampratap Missra and others

Calcutta High Court · (1911) 03 CAL CK 0002

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High Courts27 Feb 1911

Madheshwar Singh Vs Mohamaya Prasad Singh and Others

Calcutta High Court · 9 Ind. Cas. 1027

Bengal Tenancy Act, 1885 — Section 95

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High Courts27 Feb 1911

Shib Krishna Dawn and Co. Vs Satish Chunder Dutt

Calcutta High Court · (1911) ILR (Cal) 522

Civil Procedure Code, 1908 (CPC) — Section 148

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High Courts27 Feb 1911Allowed

Sreemati Ramsona Chowdhuri and others Vs Naba Kumar Singha Chowdhuri and others

Calcutta High Court · (1911) 02 CAL CK 0036

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High Courts27 Feb 1911

Bejoy Chand Mahtap Vs Satish Chandra Chowdhury

Calcutta High Court · 9 Ind. Cas. 842

Civil Procedure Code, 1908 (CPC) — Section 103, 158, 98

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High Courts24 Feb 1911

Narendra Nath Sinha Vs Nagendra Nath Biswas

Calcutta High Court · (1911) ILR (Cal) 501

Bengal Municipal Act, 1932 — Section 105, 14, 15

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High Courts23 Feb 1911

Tulsi Das Bairagi Vs Siddhi Nath Misser and Others

Calcutta High Court · 9 Ind. Cas. 650

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High Courts23 Feb 1911

Abdul Aziz Vs Fateh Mahomed Hazi

Calcutta High Court · 9 Ind. Cas. 635

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High Courts23 Feb 1911

Abdul Aziz Vs Fateh Mahomed Haji

Calcutta High Court · (1911) ILR (Cal) 518

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High Courts23 Feb 1911

H.L. Weatherall Vs The Eastern Mortgage and Agency Co. Ltd.

Calcutta High Court · 9 Ind. Cas. 985

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High Courts23 Feb 1911

Girish Chandra Guho and Others Vs Khagendra Nath Chattopadhyaya and

Calcutta High Court · 9 Ind. Cas. 1001

Bengal Tenancy Act, 1885 — Section 13, 167

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High Courts23 Feb 1911

Durpa Narayan Bera Vs Bipin Behary Mitter and Others

Calcutta High Court · (1911) 02 CAL CK 0007

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High Courts22 Feb 1911

Krishna Prosad Vs Udit Narain Singh

Calcutta High Court · 9 Ind. Cas. 621

Court of Wards Act — Section 10A

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High Courts22 Feb 1911

Hari Das Jati and Another Vs Panchkowri Ghosh

Calcutta High Court · 9 Ind. Cas. 615

Bengal Tenancy Act, 1885 — Section 171, 178Contract Act, 1872 — Section 69, 70

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High Courts21 Feb 1911

Jagat Chandra Sarma Chowdhry Vs Radha Nath Chuckerbutty and Others

Calcutta High Court · 9 Ind. Cas. 623a

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High Courts21 Feb 1911

Tripura Charan Banerjee Vs Hari Mati Dasi and Others

Calcutta High Court · 9 Ind. Cas. 657

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High Courts21 Feb 1911

Tripura Charan Bannerjee Vs Harimati Dassi

Calcutta High Court · (1911) ILR (Cal) 493

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