High Courts20 Apr 1911
Dulhin Mathura Das Koer Vs Bansidhar Singh and Another
Calcutta High Court · (1911) 04 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 15 of 23
High Courts19 Apr 1911
Emperor Vs Lalit Mohan Chuckerbutty and Others
Calcutta High Court · (1911) ILR (Cal) 559
Criminal Procedure Code, 1898 (CrPC) — Section 110, 397, 398, 465Evidence Act, 1872 — Section 30
High Courts19 Apr 1911
The Emperor Vs Noni Gopal Gupta and others
Calcutta High Court · (1911) 04 CAL CK 0013
High Courts19 Apr 1911
Meher Sardar and Others Vs Emperor
Calcutta High Court · 13 Ind. Cas. 218
Penal Code, 1860 (IPC) — Section 147, 326
High Courts12 Apr 1911
Hakimgir and Another Vs Basdeo Sahi and Another
Calcutta High Court · (1911) 04 CAL CK 0009
High Courts11 Apr 1911
Jaiwanti Kumri Vs Gajadhar Upadhya
Calcutta High Court · (1911) ILR (Cal) 783
Guardians and Wards Act, 1890 — Section 8
High Courts10 Apr 1911
Chandi Ray Vs Kripal Ray and Others
Calcutta High Court · (1911) 04 CAL CK 0016
High Courts10 Apr 1911
Kamini Debi Vs Pramatha Nath Mookerjee
Calcutta High Court · (1912) ILR (Cal) 33
Land Acquisition Act, 1894 — Section 32(1), 32(2)
High Courts10 Apr 1911
Akhil Chandra Dey Vs Akhil Chandra Biswas and Others
Calcutta High Court · (1911) 04 CAL CK 0007
High Courts07 Apr 1911
Krishna Das Lala, and others Vs Hari Churn Banerjee
Calcutta High Court · (1911) 04 CAL CK 0019
High Courts07 Apr 1911Dismissed
Musstt. Padma Priya Debya Vs Dharma Das Deb Sarma
Calcutta High Court · (1911) 04 CAL CK 0015
High Courts05 Apr 1911
Tufani Sheikh Vs Emperor
Calcutta High Court · 14 Ind. Cas. 667
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 304
High Courts05 Apr 1911Dismissed
Lalit Mohan Das Vs Radharaman Saha and another
Calcutta High Court · (1911) 04 CAL CK 0001
High Courts30 Mar 1911
Sheo Parsan Ray Vs Bishen Pargash Narain Singh
Calcutta High Court · (1911) 03 CAL CK 0023
High Courts29 Mar 1911
Ganga Pershad Sahu Vs Jhalo
Calcutta High Court · (1911) ILR (Cal) 862
Guardians and Wards Act, 1890 — Section 39Hindu Widows Remarriage Act, 1856 — Section 3
High Courts29 Mar 1911
Ravaneshwar Prasad Singh Vs Chandi Prasad Singh
Calcutta High Court · (1911) ILR (Cal) 721
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts29 Mar 1911Allowed
Sarat Chandra Banerjee Vs Apurba Krishna Roy and others
Calcutta High Court · (1911) 03 CAL CK 0001
High Courts28 Mar 1911
The Maharajah of Burdwan Vs Apurba Krishna Roy
Calcutta High Court · (1911) 03 CAL CK 0004