High Courts24 Mar 1911Dismissed
Tarabati Koer Vs Lala Jagdeo Narain and others
Calcutta High Court · (1911) 03 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 16 of 23
High Courts23 Mar 1911
Kesho Prasad Singh Vs Srinibash Prasad Singh
Calcutta High Court · (1911) ILR (Cal) 791
Specific Relief Act, 1877 — Section 45
High Courts21 Mar 1911Allowed
Bibi Sharofan Vs Mahomed Habibuddin
Calcutta High Court · (1911) 03 CAL CK 0024
High Courts20 Mar 1911
Moulvi Abdul Khoyrat Vs Hem Chandra Roy Choudhry and Others
Calcutta High Court · 9 Ind. Cas. 846
Limitation Act, 1963 — Section 26, 28
High Courts10 Mar 1911
Naba Krishna Pal Vs Mohit Kali Debi and Others
Calcutta High Court · 9 Ind. Cas. 840
Transfer of Property Act, 1882 — Section 52
High Courts10 Mar 1911
Deb Narain Dutt Vs Ram Sadhan Mandal and Others
Calcutta High Court · 9 Ind. Cas. 989
Limitation Act, 1963 — Section 10
High Courts09 Mar 1911
Makund Murari Dass and Others Vs Krishna Dhone Ghose
Calcutta High Court · 9 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Mar 1911
Akhoy Kumar Mitter Vs Sri Narain Dey and Another
Calcutta High Court · 9 Ind. Cas. 663
Bengal Tenancy Act, 1885 — Section 50, 73, 88
High Courts08 Mar 1911
Jatindra Nath Roy Vs Chandra Nath Banerjee
Calcutta High Court · 16 Ind. Cas. 972
High Courts07 Mar 1911
In Re: L. King and Co.
Calcutta High Court · (1911) ILR (Cal) 542
Bankruptcy Act, 1883 — Section 118
High Courts07 Mar 1911
Abinas Chandra Paul and Others Vs Probodh Chandra Paul
Calcutta High Court · (1911) 03 CAL CK 0015
High Courts06 Mar 1911
Bahar Mahmud Bepari and Another Vs Sader Mahmud Mondal
Calcutta High Court · 9 Ind. Cas. 837
Transfer of Property Act, 1882 — Section 6
High Courts06 Mar 1911
Kumar Kalanand Singh and Another Vs Bhekh Dhari Singh and Others
Calcutta High Court · 9 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 44(c), 45General Clauses Act, 1897 — Section 8(c)
High Courts06 Mar 1911
Mufti Abdul Aziz and Others Vs Shaikh Momin and Another
Calcutta High Court · 9 Ind. Cas. 815
Civil Procedure Code, 1908 (CPC) — Section 154
High Courts06 Mar 1911
Raja Benoy Krishna Deb Vs Debendra Krishna Nandy and Others
Calcutta High Court · 9 Ind. Cas. 660
High Courts06 Mar 1911
Kamal Kumar Nandi and Others Vs Kali Meah and Others
Calcutta High Court · 9 Ind. Cas. 662
High Courts06 Mar 1911
In Re: Tincowri Santra, A Pleader
Calcutta High Court · 14 Ind. Cas. 208
Legal Practitioners Act, 1879 — Section 13
High Courts02 Mar 1911
Srinibas Prosad Singh and Another Vs Kesho Prosad Singh
Calcutta High Court · 9 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Government of India Act, 1858 — Section 40
High Courts02 Mar 1911
Kesho Prasad Singh Vs The Board of Revenue
Calcutta High Court · (1911) ILR (Cal) 553
Specific Relief Act, 1877 — Section 45, 46
High Courts02 Mar 1911Dismissed
Shyama Charan Bhattacharya Vs Mokhuda Sundari Debi
Calcutta High Court · (1911) 03 CAL CK 0013