AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 10 words
Harington, J.—Ordered, grant of Letters of Administration to the petitioner.
High CourtsSingle Bench(1911) 02 CAL CK 0010
In Re: Makhan Lall Chatterjee
Calcutta High Court · Decided on 15 February 1911 · Citation: 9 Ind. Cas. 916
- HON’BLE JUDGES
- Harington, J