High Courts28 Apr 1881
Radha Proshad Wasti and Others Vs Esuf and Others
Calcutta High Court · (1881) ILR (Cal) 414
COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 7 of 12
High Courts25 Apr 1881
Lackersteen and Others Vs Rostan and Others
Calcutta High Court · (1881) ILR (Cal) 32
High Courts22 Apr 1881
Hoolash Kooer Vs Kassee Proshad and Another
Calcutta High Court · (1881) ILR (Cal) 369
High Courts21 Apr 1881
Googlee Sahoo Vs Premlall Sahoo and Another
Calcutta High Court · (1881) ILR (Cal) 148
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts21 Apr 1881
The Empress Vs Gopal Dhanuk.
Calcutta High Court · (1881) ILR (Cal) 96
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 211
High Courts21 Apr 1881
Womesh Chunder Ghose Vs Shama Sundari Bai
Calcutta High Court · (1881) ILR (Cal) 98
Evidence Act, 1872 — Section 65(c)
High Courts20 Apr 1881
Doorga Narain Sen Vs Baney Madhub Mozoomdar
Calcutta High Court · (1881) ILR (Cal) 199
High Courts13 Apr 1881
Chundernath Nundi Vs Hur Narain Deb
Calcutta High Court · (1881) ILR (Cal) 153
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Apr 1881
The Empress Vs Kassim Khan The Empress Vs Mussamut Dahia and Another
Calcutta High Court · (1881) ILR (Cal) 121
Criminal Procedure Code, 1898 (CrPC) — Section 119Penal Code, 1860 (IPC) — Section 191
High Courts13 Apr 1881
Budree Narain Singh and Another Vs Khodabux
Calcutta High Court · (1881) ILR (Cal) 137
Limitation Act, 1877 — Section 7
High Courts13 Apr 1881
Mahomed Hossein Vs Kokil Singh and Others
Calcutta High Court · (1881) ILR (Cal) 91
Limitation Act, 1963 — Article 165
High Courts13 Apr 1881
Attermoney Dossee Vs Hurry Doss Dutt
Calcutta High Court · (1881) ILR (Cal) 74
Limitation Act, 1963 — Article 122
High Courts13 Apr 1881
Koylash Chunder Ghose and Others Vs Sonatun Chung Barooie and Others
Calcutta High Court · (1881) ILR (Cal) 132
Limitation Act, 1963 — Section 26
High Courts12 Apr 1881
Shah Ahmed Sujad and Another Vs Taree Rai and Others
Calcutta High Court · (1881) ILR (Cal) 343
Civil Procedure Code, 1908 (CPC) — Section 53Specific Relief Act, 1877 — Section 42
High Courts07 Apr 1881
Gyan Chuader Sen and Another Vs Durga Churn Sen
Calcutta High Court · (1881) ILR (Cal) 318
High Courts07 Apr 1881
Roghoonath Mundul and Another Vs Juggut Bundhoo Bose
Calcutta High Court · (1881) ILR (Cal) 214
High Courts06 Apr 1881
Gyan Chunder Roy and Others Vs Protap Chunder Dass
Calcutta High Court · (1881) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 468, 470, 471Penal Code, 1860 (IPC) — Section 211