High Courts05 Apr 1881
Kritartha Moyi Dossee Vs Obhoy Churn Nundi and Others
Calcutta High Court · (1881) ILR (Cal) 284
Limitation Act, 1963 — Section 14, 22
COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 8 of 12
High Courts05 Apr 1881
Ramkishen Singh and Others Vs Dulichand
Calcutta High Court · (1881) ILR (Cal) 648
High Courts02 Apr 1881
Gureebullah Sirkar Vs Mohun Lall Shaha and Others
Calcutta High Court · (1881) ILR (Cal) 127
Rent Law of Bengal, L.P. Act, 1869 — Section 58
High Courts02 Apr 1881
In Re: Juggodishari Dabi
Calcutta High Court · (1881) ILR (Cal) 84
Succession Act, 1865 — Section 256
High Courts02 Apr 1881
The Empress Vs Chandra Nath Sirkar and Others
Calcutta High Court · (1881) ILR (Cal) 65
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 148
High Courts31 Mar 1881
Jhumuk Noniah Vs Shadashib Roy
Calcutta High Court · (1881) ILR (Cal) 26
Penal Code, 1860 (IPC) — Section 147
High Courts30 Mar 1881
Nusir Mistri Vs Najibulla Mulla
Calcutta High Court · (1881) ILR (Cal) 196
Registration Act, 1877 — Section 21
High Courts29 Mar 1881
Faiz Ali and Others Vs Koromdi
Calcutta High Court · (1881) ILR (Cal) 28
Criminal Procedure Code, 1898 (CrPC) — Section 217, 218
High Courts28 Mar 1881
Kadumbinee Dassee Vs Jadoo Shat and Others
Calcutta High Court · (1881) ILR (Cal) 150
High Courts28 Mar 1881
Fakuruddeen Mahomed Assan Vs The Official Trustee of Bengal
Calcutta High Court · (1881) ILR (Cal) 82
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts25 Mar 1881
Jotendro Mohun Lahuri Vs Nilcomul Lahuri
Calcutta High Court · (1881) ILR (Cal) 178
High Courts25 Mar 1881
In Re: Rochia Mohata The Empress
Calcutta High Court · (1881) ILR (Cal) 42
Evidence Act, 1872 — Section 33
High Courts24 Mar 1881
Juggut Chunder Roy and Others Vs Roop Chand Shaw and Others
Calcutta High Court · (1881) ILR (Cal) 811
High Courts23 Mar 1881
Kali Krishto Thakur Vs Golam Ali Chowdhry
Calcutta High Court · (1881) ILR (Cal) 46
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts23 Mar 1881
Inder Pershad Singh Vs Campbell
Calcutta High Court · (1881) ILR (Cal) 474
Contract Act, 1872 — Section 56
High Courts21 Mar 1881
Miller, Official Assignee and Assignee of the Estate of Gobind Chand Dugur, and Another, Insolvents Vs Mon Mohun Roy
Calcutta High Court · (1881) ILR (Cal) 213
High Courts18 Mar 1881
Mohunt Megh Lall Pooree Vs Shib Pershad Madi and Others
Calcutta High Court · (1881) ILR (Cal) 34
High Courts18 Mar 1881
Azizoonnessa Khatoon Vs Gora Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 163
High Courts17 Mar 1881
Doorga Churn Dhur and Another Vs Kally Coomar Sen
Calcutta High Court · (1881) ILR (Cal) 145