High Courts17 Mar 1881
Radha Kissore Bose and Another Vs Aftab Chundra Mahatab, Maharaja of Burdwan
Calcutta High Court · (1881) ILR (Cal) 61
COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 9 of 12
High Courts17 Mar 1881
Prosad Doss Mullick and Others Vs Russick Lall Mullick and Another Prosad Doss Mullick and Others Vs Kedar Nath Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 157
Contract Act, 1872 — Section 265
High Courts16 Mar 1881
Mahamud Chowdhry and Others Vs Tarini Pershad Misra and Another
Calcutta High Court · (1881) ILR (Cal) 378
High Courts15 Mar 1881
The owners of the ship "Brenhilda" Vs The British India Steam Navigation Company
Calcutta High Court · (1881) ILR (Cal) 547
High Courts14 Mar 1881
Nilmoney Singh Vs Heera Lall Dass
Calcutta High Court · (1881) ILR (Cal) 23
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Mar 1881
Rashbehary Mookhopadhya and Another Vs Maharani Surnomoyee
Calcutta High Court · (1881) ILR (Cal) 403
High Courts12 Mar 1881
Lulit Singh and Another Vs Wazir Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 166
High Courts11 Mar 1881
Rajkishore Shaha Vs Bhadoo Noshoo and Others
Calcutta High Court · (1881) ILR (Cal) 78
High Courts11 Mar 1881
Grishchunder Bundopadhya and Others Vs Dwarkanath Pal and Others
Calcutta High Court · (1881) ILR (Cal) 827
High Courts11 Mar 1881
Asmutullah Dalal and Others Vs Kally Churm Mitter
Calcutta High Court · (1881) ILR (Cal) 56
Limitation Act, 1963 — Article 179
High Courts10 Mar 1881
In Re: Asgur Hossein and Others The Empress
Calcutta High Court · (1881) ILR (Cal) 774
Evidence Act, 1872 — Section 33
High Courts10 Mar 1881
Sheriff Vs Gobind Mohun Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 169
High Courts09 Mar 1881
Rajun Mahta and Others Vs Achul Mahta and Others
Calcutta High Court · (1881) ILR (Cal) 812
Limitation Act, 1877 — Section 26
High Courts09 Mar 1881
The Empress Vs Nuddiar Chand Shaw, Accused
Calcutta High Court · (1881) ILR (Cal) 832
Bengal Excise Act, 1878 — Section 15, 60
High Courts07 Mar 1881
Uma Sundari Dasi Vs Ramjihaldar and Others
Calcutta High Court · (1881) ILR (Cal) 242
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Mar 1881
In Re: Behala Bibi
Calcutta High Court · (1881) ILR (Cal) 789
Penal Code, 1860 (IPC) — Section 201
High Courts04 Mar 1881
Gobind Chunder Moitra Vs Abdool Sayad and Others
Calcutta High Court · (1881) ILR (Cal) 835
Criminal Procedure Code, 1898 (CrPC) — Section 530, 535
High Courts04 Mar 1881
The Land Mortgage Bank of India, Limited Vs Surnomoye Dassya and Another
Calcutta High Court · (1881) ILR (Cal) 173
High Courts04 Mar 1881
Falle and Others Vs MacEwen and Others
Calcutta High Court · (1881) ILR (Cal) 1
High Courts01 Mar 1881
Nittyanund Roy Vs Abdar Raheem and Another
Calcutta High Court · (1881) ILR (Cal) 77
Evidence Act, 1872 — Section 74