High Courts27 May 1881
Damodur Biddyadhur Mohapatro and Another Vs Syamanund Dey
Calcutta High Court · (1881) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 530
COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 6 of 12
High Courts26 May 1881
Nilmadhub Shaha and Others Vs Srinibash Kurmokar
Calcutta High Court · (1881) ILR (Cal) 442
High Courts25 May 1881
Kalytara Chowdhrain Vs Ramcoomar Gopta
Calcutta High Court · (1881) ILR (Cal) 466
High Courts20 May 1881
Brojendro Lall Roy and Others Vs Nobodeep Chunder Chowdhry
Calcutta High Court · (1881) ILR (Cal) 406
Land Acquisition Act, 1894 — Section 39
High Courts12 May 1881
Obhoy Churn Coondoo and Another Vs Golam Ali, alias Nocoury Meah
Calcutta High Court · (1881) ILR (Cal) 410
High Courts11 May 1881
Sourobinee Dabee Vs Uma Sundari Dabee
Calcutta High Court · (1881) ILR (Cal) 288
High Courts10 May 1881
Shama Soondary Vs Hurro Soondary and Others
Calcutta High Court · (1881) 05 CAL CK 0022
Court Fees Act, 1870 — Section 12
High Courts10 May 1881
Doorga Narain Sen Vs Ram Lall Chhutar
Calcutta High Court · (1881) ILR (Cal) 330
High Courts06 May 1881
Woopendro Nath Sircar and Another Vs Brojendranath Mundul
Calcutta High Court · (1881) ILR (Cal) 346
High Courts06 May 1881
Reasut Hossein and Another Vs Chorwar Singh and Others
Calcutta High Court · (1881) ILR (Cal) 470
High Courts04 May 1881
Rajendro Kishore Singh Vs Bulaky Mahton and Others
Calcutta High Court · (1881) ILR (Cal) 367
Limitation Act, 1963 — Section 14
High Courts03 May 1881
Sibbosoondery Dabia Vs Bussoomutty Dabia and Others
Calcutta High Court · (1881) ILR (Cal) 191
High Courts03 May 1881
Punnoo Singh and Others Vs Nirghin Singh and Others
Calcutta High Court · (1881) ILR (Cal) 298
High Courts29 Apr 1881
Chundee Churn Roy Chowdhry and Another Vs Womes Chunder Chatterjee and Another
Calcutta High Court · (1881) ILR (Cal) 293
Evidence Act, 1872 — Section 167
High Courts29 Apr 1881
Jogul Kishore Vs Jotendro Mohun Tagore and Others
Calcutta High Court · (1881) ILR (Cal) 357
High Courts28 Apr 1881
Gunga Bishen Bhugut and Others Vs Raghoonath Ojha
Calcutta High Court · (1881) ILR (Cal) 381
Civil Procedure Code, 1908 (CPC) — Section 13