High Courts19 Jul 1881
Ram Sahye Bhukkut Vs Lalla Laljee Sahye and Others
Calcutta High Court · (1882) ILR (Cal) 149
COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 4 of 12
High Courts19 Jul 1881
Chunder Mun Misser and Others Vs Sumrun Thakoor
Calcutta High Court · (1882) ILR (Cal) 17
High Courts19 Jul 1881
Gunga Prosad and Another Vs Ajudhia Pershad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 131
High Courts15 Jul 1881
Obhoy Churn Sircar and Others Vs Huri Nath Roy and Others
Calcutta High Court · (1882) ILR (Cal) 72
Evidence Act, 1872 — Section 109
High Courts14 Jul 1881
Kissen Singh and Others Vs Dhurrum Singh
Calcutta High Court · (1881) ILR (Cal) 767
Religious Endowments Act, 1863 — Section 14
High Courts13 Jul 1881
Hursee Mahapatro Vs Dinobundo Patro
Calcutta High Court · (1881) ILR (Cal) 523
Penal Code, 1860 (IPC) — Section 500
High Courts07 Jul 1881
Thakoor Mahatab Deo and Others Vs Leelunund Singh and Others
Calcutta High Court · (1881) ILR (Cal) 613
High Courts07 Jul 1881
Sreenath Gooho and Others Vs Yusoof Khan
Calcutta High Court · (1881) ILR (Cal) 556
High Courts04 Jul 1881
Degamber Mozumdar and Another Vs Kallynath Roy
Calcutta High Court · (1881) ILR (Cal) 654
Limitation Act, 1963 — Section 5
High Courts04 Jul 1881
Krishna Churn Baisack and Others Vs Protab Chunder Surma, alias Rajendro Lall and Others
Calcutta High Court · (1881) ILR (Cal) 560
Civil Procedure Code, 1908 (CPC) — Section 137
High Courts01 Jul 1881
Modun Mohun Pal Vs Nobin Chunder Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 697
High Courts28 Jun 1881
Gogun Chunder Ghose Vs Dhuronidhur Mundul and Others
Calcutta High Court · (1881) ILR (Cal) 616
High Courts27 Jun 1881
Narian Khootia Vs Lokenath Khootia and Another
Calcutta High Court · (1881) ILR (Cal) 461
High Courts24 Jun 1881
Provabutty Dabee Vs Mobendro Lall Bose
Calcutta High Court · (1881) ILR (Cal) 453
High Courts23 Jun 1881
Ramanath Dass and Another Vs Boloram Phookun and Others
Calcutta High Court · (1881) ILR (Cal) 677
High Courts23 Jun 1881
Nobin Krishna Chakravati Vs Ram Kumar Chakravati Bunnijan Bibi Vs Mahammad Hossain
Calcutta High Court · (1881) ILR (Cal) 605