COURT ARCHIVE
Calcutta High Court judgments, 1881
226 judgments · page 5 of 12
High Courts20 Jun 1881
Wahari Lall Singh Vs Greeman Singh and Others
Calcutta High Court · (1882) ILR (Cal) 12
Specific Relief Act, 1877 — Section 42
High Courts17 Jun 1881
Syed Sufdar Reza Vs Amzad Ali and Anr
Calcutta High Court · (1881) ILR (Cal) 703
High Courts17 Jun 1881
Chuni Singh and Others Vs Hera Mahto and Others
Calcutta High Court · (1881) ILR (Cal) 633
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts11 Jun 1881
Makund Lall and Another Vs Chaturi Sing and Others
Calcutta High Court · (1881) ILR (Cal) 710
High Courts11 Jun 1881
Chuni Singh and Another Vs Wazeer Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 727
High Courts11 Jun 1881
Gunesh Dutt, alias Nanhoo Singh and Another Vs Khoshelal Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 690
High Courts09 Jun 1881
Jonmenjoy Mulliek Vs Dossmoney Dossee
Calcutta High Court · (1881) ILR (Cal) 714
High Courts06 Jun 1881
Robarts Vs Harrison
Calcutta High Court · (1881) ILR (Cal) 333
Limitation Act, 1877 — Section 176
High Courts03 Jun 1881
Nobin Krishna Bose and Another Vs Mon Mohun Bose and Others
Calcutta High Court · (1881) ILR (Cal) 573
High Courts03 Jun 1881
In Re: Riasat Ali, alias Babu Miya, alias Bodiuzzuma The Empress
Calcutta High Court · (1881) ILR (Cal) 352
Penal Code, 1860 (IPC) — Section 463, 464
High Courts31 May 1881
Parbath Chund Deb Vs Ain-ud-Deen and Others
Calcutta High Court · (1881) ILR (Cal) 577
High Courts31 May 1881
Sheikh Akbar Vs Sheikh Khan and Another
Calcutta High Court · (1881) ILR (Cal) 256
Limitation Act, 1963 — Article 64
High Courts31 May 1881
Wood Vs The Corporation of the town of Calcutta
Calcutta High Court · (1881) ILR (Cal) 322
High Courts31 May 1881
Mohabeer Pershad Singh Vs Mohabeer Singh
Calcutta High Court · (1881) ILR (Cal) 591
Specific Relief Act, 1877 — Section 9
High Courts30 May 1881
Lokessur Koer Vs Purgun Roy and Others
Calcutta High Court · (1881) ILR (Cal) 418
High Courts30 May 1881
Ram Chunder Shaha and Others Vs Manick Chunder Banikya and Another
Calcutta High Court · (1881) ILR (Cal) 428
Contract Act, 1872 — Section 265