High Courts09 Jul 1869
Mallik Jawad-Ul-Huq and Others Vs Ram Prasad Das and Another
Calcutta High Court · (1869) 07 CAL CK 0013
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 8 of 21
High Courts08 Jul 1869
Lalit Jha and Others Vs J.B. Bullen and Another
Calcutta High Court · (1869) 07 CAL CK 0037
High Courts08 Jul 1869
Ramgobind Pal Vs Radhanath Dhubi and Mahes Chandr Dhubi
Calcutta High Court · (1869) 07 CAL CK 0006
High Courts07 Jul 1869
Ram Baks Lal Vs Kishori Mohan Shaha and Others
Calcutta High Court · (1869) 07 CAL CK 0011
High Courts05 Jul 1869
Radhanath Sugracharji and Another Vs Baidonath Seal Kabiraj
Calcutta High Court · (1869) 07 CAL CK 0009
High Courts03 Jul 1869
Hari Kishor Dutt and Others Vs The Collector of Dacca and Another
Calcutta High Court · (1869) 07 CAL CK 0039
High Courts02 Jul 1869
Roso Pyari Chowdhrain Vs Narattam Das Chowdhry and Another
Calcutta High Court · (1869) 07 CAL CK 0022
High Courts30 Jun 1869
Tarak Nath Mukhopadhya and Others Vs Shama Charan Ghosh
Calcutta High Court · (1869) 06 CAL CK 0022
High Courts30 Jun 1869
Kalinath Pal Vs Nabadwip Chandra Sirkar and Others
Calcutta High Court · (1869) 06 CAL CK 0021
High Courts30 Jun 1869
Rani Swarnamayi Vs Gauri Prasad Das
Calcutta High Court · (1869) 06 CAL CK 0007
High Courts29 Jun 1869
Dwarkanath Haldar Vs Kamalakanth Haldar
Calcutta High Court · (1869) 06 CAL CK 0061
High Courts29 Jun 1869
Jagarnath Dutt Vs Ganga Charan Roy Chowdhry and Another
Calcutta High Court · (1869) 06 CAL CK 0040
High Courts28 Jun 1869
Bindubasini Debi Vs Patit Paban Chattapadhya and Others
Calcutta High Court · (1869) 06 CAL CK 0039
High Courts28 Jun 1869
Srimati Thakomani Debi Vs Srimati Saudamini Dasi
Calcutta High Court · (1869) 06 CAL CK 0006
High Courts26 Jun 1869
Bir Chandra Roy Mahapattar Vs Bansi Dhar Roy Mahapattar and Others
Calcutta High Court · (1869) 06 CAL CK 0031
High Courts25 Jun 1869
Ganes Chandra Chowdhry and Others Vs Ram Kumar Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0004
High Courts24 Jun 1869
Krishna Chandra Banik Vs Krishna Chandra Chuckerbutty
Calcutta High Court · (1869) 06 CAL CK 0008