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Calcutta High Court judgments, 1869

411 judgments · page 7 of 21

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High Courts20 Jul 1869

Grish Chandra Ghose Vs Iswar Chandra Mookerjee and Others

Calcutta High Court · (1869) 07 CAL CK 0005

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High Courts19 Jul 1869

Sheikh Golam Yabeya Vs Mussamut Shama Sundari Kuari

Calcutta High Court · (1869) 07 CAL CK 0038

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High Courts19 Jul 1869

Bhaju Sing Vs Kaifnath Tewari and Another

Calcutta High Court · (1869) 07 CAL CK 0030

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High Courts16 Jul 1869

Trilochan Ghose and Others Vs Kailas Nath Sidhanto Bhowmik Bhattacharji and Others

Calcutta High Court · (1869) 07 CAL CK 0017

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High Courts16 Jul 1869

Bisseswar Panday Vs Bhagwan Das

Calcutta High Court · (1869) 07 CAL CK 0001

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High Courts15 Jul 1869

Gorachand Goswami and Others Vs Raghu Mandal and Others

Calcutta High Court · (1869) 07 CAL CK 0021

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High Courts14 Jul 1869

Chand Khan Vs Naimat Khan

Calcutta High Court · (1869) 07 CAL CK 0003

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High Courts13 Jul 1869

The Queen Vs Mati Khowa

Calcutta High Court · (1869) 07 CAL CK 0035

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High Courts13 Jul 1869

Baroda Prasad Mostafi Vs Gora Chand Mostafi and Others

Calcutta High Court · (1869) 07 CAL CK 0031

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High Courts13 Jul 1869

Rani Samasundari Debi Vs Messrs Jardine, Skinner and Others

Calcutta High Court · (1869) 07 CAL CK 0025

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High Courts13 Jul 1869

In Re: Northern Assam Tea Company

Calcutta High Court · (1869) 07 CAL CK 0023

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High Courts13 Jul 1869

The Queen Vs Hardyal

Calcutta High Court · (1869) 07 CAL CK 0019

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High Courts12 Jul 1869

The Queen Vs Ramtahal Kahar

Calcutta High Court · (1869) 07 CAL CK 0033

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High Courts12 Jul 1869

Tarini Charan Ghose Vs Satto Saran Ghosal Bahadur

Calcutta High Court · (1869) 07 CAL CK 0028

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High Courts12 Jul 1869

Dongaram Dey Vs Abdul Hamid

Calcutta High Court · (1869) 07 CAL CK 0024

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High Courts12 Jul 1869

Mussamut Indubansi Kunwar Vs Mussamut Gribhirun Kunwar and Others

Calcutta High Court · (1869) 07 CAL CK 0014

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High Courts10 Jul 1869

In Re: Domestic Servants

Calcutta High Court · (1869) 07 CAL CK 0034

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High Courts09 Jul 1869

R. Scott Moncrieff Vs Naimudda Jowardar

Calcutta High Court · (1869) 07 CAL CK 0036

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High Courts09 Jul 1869

Radha Krishna Vs W.C. O''Flaherty

Calcutta High Court · (1869) 07 CAL CK 0020

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High Courts09 Jul 1869

Naimudda Jowardar Vs R. Scott Moncrieff

Calcutta High Court · (1869) 07 CAL CK 0018

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