High Courts09 Aug 1869
Bhairab Chandra Madak Vs Nadyar Chand Pal and Others
Calcutta High Court · (1869) 08 CAL CK 0030
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 6 of 21
High Courts07 Aug 1869
Court of Wards Vs Nitta Kali Debi and Another
Calcutta High Court · (1869) 08 CAL CK 0029
High Courts07 Aug 1869
The Queen Vs Radhu Jana and Others
Calcutta High Court · (1869) 08 CAL CK 0019
High Courts06 Aug 1869
Bhairo Sing and Another Vs Udikaran Sing
Calcutta High Court · (1869) 08 CAL CK 0006
High Courts04 Aug 1869
Rupchandra Ghose Vs Rupmanjari Dasi
Calcutta High Court · (1869) 08 CAL CK 0005
High Courts04 Aug 1869
Hira Chand Banerjee Vs Shama Charan Chatterjee and Others
Calcutta High Court · (1869) 08 CAL CK 0004
High Courts31 Jul 1869
Upendra Mohan Tagore and Others Vs Thanda Dasi and Another
Calcutta High Court · (1869) 07 CAL CK 0004
High Courts30 Jul 1869
Bandhu Roy and Others Vs Hanuman Sing and Others
Calcutta High Court · (1869) 07 CAL CK 0016
High Courts30 Jul 1869
Sadabart Prasad Sahu Vs Foolbashkoer and Others
Calcutta High Court · (1869) 07 CAL CK 0010
High Courts26 Jul 1869
Chintamani Sen Vs Iswar Chandra and Others
Calcutta High Court · (1869) 07 CAL CK 0012
High Courts26 Jul 1869
Srimati Trailakhomayi Barmani Vs Bihari Lal Nandi and Another
Calcutta High Court · (1869) 07 CAL CK 0002
High Courts20 Jul 1869
Mohamed Azssar Ali Vs Nassir Mohamed and Others
Calcutta High Court · (1869) 07 CAL CK 0029
High Courts20 Jul 1869
Raja Baradakant Roy Bahadur Vs Prankrishna Paroi and Others
Calcutta High Court · (1869) 07 CAL CK 0007