High Courts02 Sept 1869
Khimajit Matoe Vs Sham Narayan Lall and Others
Calcutta High Court · (1869) 09 CAL CK 0033
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 4 of 21
High Courts02 Sept 1869
Srinath Gangopadhya And Others Vs Mahes Chandra Roy and Others
Calcutta High Court · (1869) 09 CAL CK 0032
High Courts02 Sept 1869
Krishna Kishor Poddar Vs Sowdamini Chowdrain and Others
Calcutta High Court · (1869) 09 CAL CK 0009
High Courts02 Sept 1869
Lachmipat Sing Dugar Vs Mirza Khairat Ali
Calcutta High Court · (1869) 09 CAL CK 0002
High Courts01 Sept 1869
Shiu Suhai Mullic Vs Lala Hari Suhai Sing and Another
Calcutta High Court · (1869) 09 CAL CK 0039
High Courts01 Sept 1869
The Queen Vs Mahim Chandra Chuckerbutty and Others
Calcutta High Court · (1869) 09 CAL CK 0034
High Courts01 Sept 1869
The Queen Vs Tulsi Dosad (Prisoner)
Calcutta High Court · (1869) 09 CAL CK 0015
High Courts28 Aug 1869
Dulali Bewa Vs Bhuban Shaha and Others
Calcutta High Court · (1869) 08 CAL CK 0020
High Courts28 Aug 1869
Beicha Namdar Vs Jalu Namdar and Another
Calcutta High Court · (1869) 08 CAL CK 0015
High Courts27 Aug 1869
Ram Lal Mookerjee Vs Haran Chandra Dhar
Calcutta High Court · (1869) 08 CAL CK 0018
High Courts27 Aug 1869
Duma sahu and Others Vs Jeoynarayan Lal and Others
Calcutta High Court · (1869) 08 CAL CK 0003
High Courts26 Aug 1869
Raj Chandra Poddar Vs Srimati Manorama and Another
Calcutta High Court · (1869) 08 CAL CK 0035
High Courts26 Aug 1869
Rai Mohan Bose and Another Vs Sudukhina Chowdhrain and Others
Calcutta High Court · (1869) 08 CAL CK 0016
High Courts25 Aug 1869
Amirtamayi Dasi Vs Grose and Another
Calcutta High Court · (1869) 08 CAL CK 0036
High Courts25 Aug 1869
Nabakumar Haldar Vs Bhabasundari Debi and Another
Calcutta High Court · (1869) 08 CAL CK 0032
High Courts25 Aug 1869
Mussamat Bukshan and Another Vs Mussamat Maldaikooeri and Others
Calcutta High Court · (1869) 08 CAL CK 0011
High Courts25 Aug 1869
Abhiram Das Vs Sriram Das and Others
Calcutta High Court · (1869) 08 CAL CK 0009
High Courts24 Aug 1869
Mussamat Subjan Bibi and Others Vs Sheikh Sariatulla
Calcutta High Court · (1869) 08 CAL CK 0012