High Courts15 Sept 1869Dismissed
Gordon Vs Gordon and De Saran
Calcutta High Court · (1869) 09 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 3 of 21
High Courts14 Sept 1869
The Queen Vs Nandkumar Bose and Others
Calcutta High Court · (1869) 09 CAL CK 0028
High Courts14 Sept 1869
Adina Bibi and Another Vs Sububunnissa Bibi
Calcutta High Court · (1869) 09 CAL CK 0013
High Courts13 Sept 1869
Fakir Chand Bose Vs Madan Mohan Ghose
Calcutta High Court · (1869) 09 CAL CK 0038
High Courts13 Sept 1869
Debi Charan Deb Vs Maniram Deb and Others
Calcutta High Court · (1869) 09 CAL CK 0020
High Courts13 Sept 1869
Farman Khan Vs Bharat Chandra Shaha Chowdhry Sayama Kumar Roy and Others Vs Jan Mahomed and Others Sheikh Kudratulla Vs Mahini Mohan Shaha
Calcutta High Court · (1869) 09 CAL CK 0012
High Courts13 Sept 1869
A.D. Dunne Vs Hem Chandra Chowdhary and Another Behari Patak Vs Mahomed Hyat Khan Government Vs Behari Lal Brajabasi
Calcutta High Court · (1869) 09 CAL CK 0003
High Courts10 Sept 1869
Ambika Debi and Another Vs Pranhari Das and Others
Calcutta High Court · (1869) 09 CAL CK 0025
High Courts10 Sept 1869
Pratap Chandra Burua Vs Rani Swarnamayi
Calcutta High Court · (1869) 09 CAL CK 0018
High Courts10 Sept 1869
Tincowri Rai Vs Sri Rammanik and Another
Calcutta High Court · (1869) 09 CAL CK 0004
High Courts09 Sept 1869
Madhusudan Kundu Vs Ramdhan Ganguli
Calcutta High Court · (1869) 09 CAL CK 0017
High Courts07 Sept 1869
Chandra Narayan Ghose Vs Kasi Nath Roy Chowdhary and Others
Calcutta High Court · (1869) 09 CAL CK 0037
High Courts07 Sept 1869
Brahma Mayi Debi and Others Vs Barkat Sirdar and Another
Calcutta High Court · (1869) 09 CAL CK 0006
High Courts07 Sept 1869
Raja Indra Bhusan Deb Roy Vs Akhoy Sankar Chuckerbutty
Calcutta High Court · (1869) 09 CAL CK 0005
High Courts06 Sept 1869
Hari Ram and Another Vs Jitan Ram and Another
Calcutta High Court · (1869) 09 CAL CK 0026
High Courts06 Sept 1869
Rhidoy Krishna Ghose Vs Kailas Chandra Bose
Calcutta High Court · (1869) 09 CAL CK 0016
High Courts03 Sept 1869
Ujalamayi Dasi Vs Chandra Kumar Neogi
Calcutta High Court · (1869) 09 CAL CK 0024
High Courts03 Sept 1869
Narayan Mandal and Others Vs Beni Madhab SIRKAR
Calcutta High Court · (1869) 09 CAL CK 0019