COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 5 of 21
High Courts23 Aug 1869
Bhairo and Others Vs Sheikh Uzirali
Calcutta High Court · (1869) 08 CAL CK 0027
High Courts23 Aug 1869
Mr. T.M. Gibbon Vs Abdur Rahman Khan and Others
Calcutta High Court · (1869) 08 CAL CK 0013
High Courts23 Aug 1869
Gobardhan Barmono Vs Srimati Munun Bibi and Another
Calcutta High Court · (1869) 08 CAL CK 0007
High Courts18 Aug 1869
Rakhaldas Madak Vs Madhusudan Madak and Others
Calcutta High Court · (1869) 08 CAL CK 0026
High Courts14 Aug 1869
Mangina Khatun and Others Vs The Collector of Jessore, on behalf of Government and Others
Calcutta High Court · (1869) 08 CAL CK 0040
High Courts14 Aug 1869
Anjud Sing and Another Vs Depun Sing and Others
Calcutta High Court · (1869) 08 CAL CK 0025
High Courts13 Aug 1869
C. Macarthur Vs Purna Chandra Chatterjee
Calcutta High Court · (1869) 08 CAL CK 0028
High Courts13 Aug 1869
Brajakishor Mitter Mazumdar Vs Radha Gobind Dutt and Others
Calcutta High Court · (1869) 08 CAL CK 0010
High Courts13 Aug 1869
In Re: Dwarkanath Mitter S.M. Ratanmani Dasi and Another
Calcutta High Court · (1869) 08 CAL CK 0002
High Courts12 Aug 1869
Haro Das and Another Vs Gobind Bhuttacharjee and Another
Calcutta High Court · (1869) 08 CAL CK 0041
High Courts12 Aug 1869
Krishna Kumar Baksh Vs Dullab Sirkar and Another
Calcutta High Court · (1869) 08 CAL CK 0014
High Courts12 Aug 1869
Srimati Amirunnissa Barkat Vs Srimati Afiattunnissa and Others
Calcutta High Court · (1869) 08 CAL CK 0001
High Courts11 Aug 1869
Radha Mohan Dhar and Others Vs Ram Das Dey and Others
Calcutta High Court · (1869) 08 CAL CK 0008
High Courts09 Aug 1869
Gosaindas Bara Madak Vs Biswanath Mukhopadhya and Another
Calcutta High Court · (1869) 08 CAL CK 0034