COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 21 of 21
High Courts08 Jan 1869
Madhab Kaibarta Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0015
High Courts08 Jan 1869
Matilal Bagchi and Another Vs Ram Chandra Goswami
Calcutta High Court · (1869) 01 CAL CK 0012
High Courts08 Jan 1869
Rani Saratsundari Debi Vs Watson and Others
Calcutta High Court · (1869) 01 CAL CK 0006
High Courts06 Jan 1869
Pukhraj Sing and Others Vs Lachmi Narayan Puri
Calcutta High Court · (1869) 01 CAL CK 0016
High Courts05 Jan 1869
Maharani Braja Sundari Debi Vs Rani Lachmi Kunwari and Others
Calcutta High Court · (1869) 01 CAL CK 0025
High Courts05 Jan 1869
Gopal Sing Vs Kanhya Lal Sahebzada and Another
Calcutta High Court · (1869) 01 CAL CK 0024
High Courts05 Jan 1869
Shiu Das Narayan Sing Vs Bhagwan Dutt and Others
Calcutta High Court · (1869) 01 CAL CK 0011
High Courts05 Jan 1869
Srimati Bhabatarini Dasi and Others Vs J. Grey
Calcutta High Court · (1869) 01 CAL CK 0004
High Courts04 Jan 1869
Jakriram Bhakat Vs Shahzada Pakaktar Alias Kahnu Sahib
Calcutta High Court · (1869) 01 CAL CK 0002