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Calcutta High Court judgments, 1869

411 judgments · page 20 of 21

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High Courts01 Feb 1869Dismissed

Tarif Biswas and Another Vs Kalidas Banerjee and Others

Calcutta High Court · (1869) 02 CAL CK 0001

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High Courts30 Jan 1869

Lachmipat Sing Roy Bahadur and Others Vs Wahid Ali and Others

Calcutta High Court · (1869) 01 CAL CK 0028

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High Courts30 Jan 1869

Kali Charan Vs Sriram and Others

Calcutta High Court · (1869) 01 CAL CK 0023

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High Courts29 Jan 1869Dismissed

Shami Mohammed Vs Munshi Mohammed Ali Khan

Calcutta High Court · (1869) 01 CAL CK 0029

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High Courts26 Jan 1869

In Re: Mani Chandra Das and Others

Calcutta High Court · (1869) 01 CAL CK 0008

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High Courts25 Jan 1869

Shib Kisto Daw Vs Sheikh Abdul Sabhan Chowdhry

Calcutta High Court · (1869) 01 CAL CK 0030

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High Courts25 Jan 1869

The Queen Vs Rassul Nushy and Others

Calcutta High Court · (1869) 01 CAL CK 0001

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High Courts23 Jan 1869

Raj Kumar Sing Vs Kali Charan Sing and Another

Calcutta High Court · (1869) 01 CAL CK 0022

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High Courts22 Jan 1869

In Re: Maharajah Dhiraj Mahtab Chand Bahadur of Burdwan

Calcutta High Court · (1869) 01 CAL CK 0021

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High Courts22 Jan 1869

Ajonnissa Bibi Vs Surja Kant Acharji

Calcutta High Court · (1869) 01 CAL CK 0017

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High Courts21 Jan 1869

Parmeswar Pandey Vs Mahadeo Ojha

Calcutta High Court · (1869) 01 CAL CK 0026

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High Courts20 Jan 1869

Syed Anwar Ali Vs Sheikh Ramzan Ali

Calcutta High Court · (1869) 01 CAL CK 0027

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High Courts20 Jan 1869

Mati Sing and Others Vs Raja Lilanand Sing and Others

Calcutta High Court · (1869) 01 CAL CK 0013

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High Courts18 Jan 1869

Raja Satyasaran Ghosal Vs Mahesh Chandra Mitter

Calcutta High Court · (1869) 01 CAL CK 0020

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High Courts18 Jan 1869Dismissed

Raja Baradakant Roy Vs The Commissioner of the Sunderbuns

Calcutta High Court · (1869) 01 CAL CK 0009

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High Courts18 Jan 1869

Shah Makhanlal and Others Vs Srikrishna Sing and Others

Calcutta High Court · (1869) 01 CAL CK 0005

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High Courts13 Jan 1869

Colvin, Cowie and Others Vs Mrs. Barbara Owen Julia Elias and Others

Calcutta High Court · (1869) 01 CAL CK 0014

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High Courts09 Jan 1869

Dhanpat Sing and Another Vs Lilanand Sing

Calcutta High Court · (1869) 01 CAL CK 0010

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High Courts09 Jan 1869

In Re: Banka Bihari Ghose

Calcutta High Court · (1869) 01 CAL CK 0007

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High Courts09 Jan 1869

Sib Sahaya Sukul Vs Bir Chandra Jubaraj Goswami

Calcutta High Court · (1869) 01 CAL CK 0003

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