High Courts29 Nov 1869
Kailas Nath Dutt Vs Ramdhan Mitter
Calcutta High Court · (1869) 11 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 2 of 21
High Courts27 Nov 1869
Syed Wajid Ali Khan Vs Lala Hanuman Prasad and Others
Calcutta High Court · (1869) 11 CAL CK 0006
High Courts27 Nov 1869
Chadi Sahi and Others Vs Nathu Lal Chowdhry
Calcutta High Court · (1869) 11 CAL CK 0005
High Courts28 Oct 1869
Queen Vs Udai Patnaik, Khettra Gaital and Bipro Gaital
Calcutta High Court · (1869) 10 CAL CK 0002
High Courts27 Oct 1869
The Upper Assam Tea Company Vs Thopoor
Calcutta High Court · (1869) 10 CAL CK 0001
High Courts24 Sept 1869
The Bank of Bengal Vs R. Currie and Co.
Calcutta High Court · (1869) 09 CAL CK 0022
High Courts24 Sept 1869
Kasinath Koowar Vs Bankubehari Chowdhry and Others
Calcutta High Court · (1869) 09 CAL CK 0021
High Courts23 Sept 1869
Dinanath Bose Vs Mangala Debi and Others
Calcutta High Court · (1869) 09 CAL CK 0023
High Courts22 Sept 1869
Kashi Kishor Roy and Another Vs Tarini Kant Lahori
Calcutta High Court · (1869) 09 CAL CK 0035
High Courts21 Sept 1869
The Chartered Mercantile Bank Vs Seconde
Calcutta High Court · (1869) 09 CAL CK 0036
High Courts20 Sept 1869
Tarini Charan Ganguli and Others Vs John Watson and Others
Calcutta High Court · (1869) 09 CAL CK 0007
High Courts18 Sept 1869
Comptoir D''Escompte De Paris Vs M.E. Currie and Company
Calcutta High Court · (1869) 09 CAL CK 0027
High Courts16 Sept 1869
Shanto Teorni Vs Mrs. Belilias and Others
Calcutta High Court · (1869) 09 CAL CK 0011