High Courts14 Jun 1869
The Queen Vs Punaifattama and Another
Calcutta High Court · (1869) 06 CAL CK 0051
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 10 of 21
High Courts14 Jun 1869
Graham and Co. Vs Kerr, Dods and Co.
Calcutta High Court · (1869) 06 CAL CK 0034
High Courts14 Jun 1869
Bhuli Sing and Others Vs Mussamut Nehmubhu
Calcutta High Court · (1869) 06 CAL CK 0016
High Courts12 Jun 1869
Srimati Sadattunnissa and Others Vs Sadat Ali
Calcutta High Court · (1869) 06 CAL CK 0056
High Courts12 Jun 1869
Mohan Chand Kandu Vs Azim Kazi Chowkidar
Calcutta High Court · (1869) 06 CAL CK 0042
High Courts11 Jun 1869
The Queen Vs Kalisankar Sandyal and Others
Calcutta High Court · (1869) 06 CAL CK 0026
High Courts11 Jun 1869
Umes Chandra Roy and Others Vs Shastidhar Mookerjee and Others
Calcutta High Court · (1869) 06 CAL CK 0023
High Courts10 Jun 1869
Raicharan Pal Vs Pyari Mani Dasi and Another
Calcutta High Court · (1869) 06 CAL CK 0043
High Courts10 Jun 1869
Gopal Das Vs Sheikh Syad Ali and Others
Calcutta High Court · (1869) 06 CAL CK 0010
High Courts08 Jun 1869
Bistu Chandra Chuckerbutty Vs Iswar Chandra Chuckerbutty
Calcutta High Court · (1869) 06 CAL CK 0052
High Courts08 Jun 1869Dismissed
Mahommed Hafezulla Vs Lasmani Debia and Others
Calcutta High Court · (1869) 06 CAL CK 0036
High Courts08 Jun 1869
Saroda Mohan Roy Chowdhry Vs Ganganarayan Das and Others
Calcutta High Court · (1869) 06 CAL CK 0002
High Courts07 Jun 1869
In The East Indies, Solicitor, Deceased, Alexander Beodie Mackintosh of Durmoo Vs Charles James Wilkinson, Officiating Administrator General of Bengal and Executor of Last Will and Testament of the Said Samuel Fenn
Calcutta High Court · (1869) 06 CAL CK 0055
High Courts07 Jun 1869
Robertson, Gladstone and Others Vs Kastury Mall
Calcutta High Court · (1869) 06 CAL CK 0045
High Courts07 Jun 1869
Jarif Gazi and Another Vs Bholai Mandal
Calcutta High Court · (1869) 06 CAL CK 0020
High Courts07 Jun 1869
Shewak Ram Roy alias Durga Prasad Vs Syad Mohammed Shamsul Hoda and Rani Dhan Kower
Calcutta High Court · (1869) 06 CAL CK 0001
High Courts04 Jun 1869
Udai Tara Chowdrain Vs Khaja Abdul Gani
Calcutta High Court · (1869) 06 CAL CK 0027