High Courts26 May 1869
Ganendra Mohan Tagore Vs Upendra Mohan Tagore and Others
Calcutta High Court · (1869) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 12 of 21
High Courts25 May 1869
Gobind Kumar Chowdhry Vs Hargopal Nag and Others
Calcutta High Court · (1869) 05 CAL CK 0042
High Courts22 May 1869
Isan Chandra Sing Vs Haran Sirdar and Others
Calcutta High Court · (1869) 05 CAL CK 0048
High Courts21 May 1869
S.V. Mutu Ramen Chetty and Another Vs Mark Ridded Currie and Another
Calcutta High Court · (1869) 05 CAL CK 0007
High Courts21 May 1869
Kartik Chandra Sirkar Vs Kartik Chandra Dey and Another
Calcutta High Court · (1869) 05 CAL CK 0001
High Courts20 May 1869
In Re: Indian Registration Act and Brajanath Pyne and Armala Dasi
Calcutta High Court · (1869) 05 CAL CK 0043
High Courts20 May 1869
Baboo Ramacharan Lal and Others Vs Jhatu Sahu and Others
Calcutta High Court · (1869) 05 CAL CK 0041
High Courts20 May 1869
Raja Ram And Another Vs Lala Biswambharlal
Calcutta High Court · (1869) 05 CAL CK 0038
High Courts20 May 1869
Rajendra Matilal Vs Ramnarayan Matilal
Calcutta High Court · (1869) 05 CAL CK 0019
High Courts19 May 1869
Brajanath Baisakh Vs Matilal Baisakh and Another
Calcutta High Court · (1869) 05 CAL CK 0033
High Courts18 May 1869
Narayani Dayi Debi Vs Chandi Charan Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0030
High Courts18 May 1869
S.M. Padamani Dasi Vs S.M. Jagadamba Dasi
Calcutta High Court · (1869) 05 CAL CK 0006
High Courts17 May 1869
Ramanath Rakhit and Others Vs Muchiram Paramanik and Others
Calcutta High Court · (1869) 05 CAL CK 0017
High Courts15 May 1869
Gupinath Roy and Another Vs Dinabandhu Nandi and Others
Calcutta High Court · (1869) 05 CAL CK 0031
High Courts14 May 1869
Gridhar Hari and Another Vs Kali Kant Roy Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0056
High Courts14 May 1869
Sheikh Baharulla alias Baromia Vs Sheikh Magan
Calcutta High Court · (1869) 05 CAL CK 0032
High Courts14 May 1869
Mussamut Dharma Dasi Debi and Others Vs Radhika Prasad Dey
Calcutta High Court · (1869) 05 CAL CK 0016
High Courts14 May 1869
Nafar Das Roy and Surjanarayan Roy Vs Guru Prasad Roy and Others
Calcutta High Court · (1869) 05 CAL CK 0012
High Courts13 May 1869
Gobind Chandra Vs The Collector of Dacca and Others
Calcutta High Court · (1869) 05 CAL CK 0049