COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 14 of 21
The Queen Vs Gour Mohan Sen and Another
Calcutta High Court · (1869) 05 CAL CK 0003
Golam Gafar and Others Vs Ahmed Ali
Calcutta High Court · (1869) 05 CAL CK 0052
The Queen Vs Bhyro Dayal Sing and Others
Calcutta High Court · (1869) 05 CAL CK 0051
Mahima Chandra Kundu Vs Moulvi Nuruddin and Others
Calcutta High Court · (1869) 05 CAL CK 0035
Girish Chandra Dutt Vs Buzul-ul-Huq
Calcutta High Court · (1869) 05 CAL CK 0057
Anurup Chandra Mukhopadhya and Others Vs Hiramani Dasi and Another
Calcutta High Court · (1869) 05 CAL CK 0027
Komal Lochan Roy and his adopted Son, Radha Gobind Roy Vs Ramtanu Acharji
Calcutta High Court · (1869) 04 CAL CK 0014
Shaw Khairuddin Ahmed and Others Vs Sheikh Abdul Baki
Calcutta High Court · (1869) 04 CAL CK 0002
Nanku Roy Vs Mahabir Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0028
Gopal Chandra Roy Vs Nabin Chandra Bhandari and Others
Calcutta High Court · (1869) 04 CAL CK 0037
Raja Baradakant Roy Bahadur Vs Narakant Mazumdar and Another
Calcutta High Court · (1869) 04 CAL CK 0036
Bhubaneswari Debi Vs Mahendra Nath Chowdhry, Legal Representative of Nabakrishna Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0033
Rani Saratsundari Debi and Another Vs Surja Kant Acharji Chowdhry and Others
Calcutta High Court · (1869) 04 CAL CK 0032
Prabhuram Hazra Vs T.M. Robinson, Manager, on Part of The Bengal Coal Company and Another
Calcutta High Court · (1869) 04 CAL CK 0018
Kubirun and Others Vs Musst. Shalgram
Calcutta High Court · (1869) 04 CAL CK 0009
Makbul Ali Vs Srimati Masnad Bibi and Others
Calcutta High Court · (1869) 04 CAL CK 0039
In Re: Juggesh Prakash Ganguli and Nilkamal Mookerjee
Calcutta High Court · (1869) 04 CAL CK 0003
Kamala Kant Ghose and Others Vs Kalu Mahomed Mandal and Another
Calcutta High Court · (1869) 04 CAL CK 0025