High Courts08 Apr 1869
The Queen Vs Kabil Cazee and Others
Calcutta High Court · (1869) 04 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 16 of 21
High Courts08 Apr 1869
Gaur Hari Doss Vs Madan Mohan Biswas
Calcutta High Court · (1869) 04 CAL CK 0004
High Courts07 Apr 1869
Didar Bax Shah and Others Vs Sheikh Nabi Bax
Calcutta High Court · (1869) 04 CAL CK 0040
High Courts07 Apr 1869
In Re: Lachmipatsing Dogar Roy Bahadur and Others
Calcutta High Court · (1869) 04 CAL CK 0026
High Courts05 Apr 1869
Kesabram Mahapattar Vs Nandkishor Mahapattar
Calcutta High Court · (1869) 04 CAL CK 0034
High Courts02 Apr 1869
Siali Dhar Das Vs Ranglal Sahu and Another
Calcutta High Court · (1869) 04 CAL CK 0012
High Courts02 Apr 1869
The Queen Vs Nawab Sing and Others
Calcutta High Court · (1869) 04 CAL CK 0005
High Courts01 Apr 1869
Lala Parsadi Lal Vs Lala Ambika Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0024
High Courts31 Mar 1869
The Queen Vs Luthi Bewa and Others
Calcutta High Court · (1869) 03 CAL CK 0034
High Courts31 Mar 1869
Gopalsaran Lal Bhagat and Another Vs Bharat Lal Bhagat
Calcutta High Court · (1869) 03 CAL CK 0002
High Courts29 Mar 1869
Upendra Mohan Tagore and Others Vs Takalia Bepari and Another
Calcutta High Court · (1869) 03 CAL CK 0014
High Courts25 Mar 1869
Mahant Dhanraj Giri Goswami Vs Sripati Giri Goswami
Calcutta High Court · (1869) 03 CAL CK 0010
High Courts23 Mar 1869
Peari Mohan Das and Others Vs Nilkant Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0025
High Courts23 Mar 1869
Baboo Ram Chand and Others Vs Munshi Maniruddin Ahmed
Calcutta High Court · (1869) 03 CAL CK 0020
High Courts23 Mar 1869
Prankisto Dutt Vs Anand Chandra Ghose and Others
Calcutta High Court · (1869) 03 CAL CK 0009
High Courts20 Mar 1869
Pyari Mohan Sing and Another Vs Mirza Gazi and Others
Calcutta High Court · (1869) 03 CAL CK 0033
High Courts20 Mar 1869
Khub Lal Vs Ghina Hazari and Others
Calcutta High Court · (1869) 03 CAL CK 0006
High Courts18 Mar 1869
Saradamayi Chowdhrain Vs Nabin Chandra Roy Chowdhry
Calcutta High Court · (1869) 03 CAL CK 0008
High Courts15 Mar 1869
Purna Chandra Mookerjee and Others Vs Sarada Charan Roy
Calcutta High Court · (1869) 03 CAL CK 0001