High Courts13 Mar 1869
Jagannath Roy Jugi and Others Vs Krishna Mohan Mookerjee and Another
Calcutta High Court · (1869) 03 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 17 of 21
High Courts13 Mar 1869
Bhubaneswari Debi Vs Dinanath Sandyal and Another
Calcutta High Court · (1869) 03 CAL CK 0005
High Courts12 Mar 1869
Syed Azur Ali and Others Vs Kali Kumar Chukerbutty
Calcutta High Court · (1869) 03 CAL CK 0036
High Courts12 Mar 1869
W. Fitzpatrick Vs George Wallace and Others
Calcutta High Court · (1869) 03 CAL CK 0028
High Courts12 Mar 1869Allowed
Raja Sahib Prahlad Sen Vs Baboo Budhu Sing
Calcutta High Court · (1869) 03 CAL CK 0026
High Courts12 Mar 1869Dismissed
Chowdry Padam Sing Vs Koer Udaya Sing
Calcutta High Court · (1869) 03 CAL CK 0018
High Courts10 Mar 1869
Mahant Jayram Gir Vs Rani Shiuraj Koer and Others
Calcutta High Court · (1869) 03 CAL CK 0038
High Courts10 Mar 1869
Gobind Chandra Sarma Mazoomdar Vs Anand Mohan Sarma Mazoomdar and Others
Calcutta High Court · (1869) 03 CAL CK 0032
High Courts10 Mar 1869
Srimati Matangini Debi Vs Srimati Jaykali Debi
Calcutta High Court · (1869) 03 CAL CK 0012
High Courts10 Mar 1869
Krishan Chandra Das Vs Kalidas Das and Others
Calcutta High Court · (1869) 03 CAL CK 0007
High Courts09 Mar 1869Dismissed
Mahima Chandra Roy Vs Pyari Mohan Chowdhry and Another
Calcutta High Court · (1869) 03 CAL CK 0039
High Courts09 Mar 1869
Taramani Chowdhrain and Another Vs Rajlakhi Debi
Calcutta High Court · (1869) 03 CAL CK 0021
High Courts08 Mar 1869
Gaurmohan Bandopadhya and Others Vs Tarachand Bandopadhya and Others
Calcutta High Court · (1869) 03 CAL CK 0003
High Courts05 Mar 1869
Raja Akhaya Narayan Pal Vs Mohammed Hossein
Calcutta High Court · (1869) 03 CAL CK 0037
High Courts05 Mar 1869
Srimati Krishna Sundari Dasi Vs Srinarayan Mitter
Calcutta High Court · (1869) 03 CAL CK 0023
High Courts05 Mar 1869
The Queen Vs Kabil Manji and Others
Calcutta High Court · (1869) 03 CAL CK 0015
High Courts04 Mar 1869
The Collector of Bogra on behalf of Government Vs Krishna Indra Roy
Calcutta High Court · (1869) 03 CAL CK 0030