High Courts26 Apr 1869
Mirza Daud Ali Vs Syed Nadir Hossein
Calcutta High Court · (1869) 04 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1869
411 judgments · page 15 of 21
High Courts26 Apr 1869
Udaya Charan Dhur Vs Kali Tara Dasi and Another
Calcutta High Court · (1869) 04 CAL CK 0020
High Courts26 Apr 1869
Samiraddi Khalifa Vs Harischandra alias Hari Mohan Kurmokar and Another
Calcutta High Court · (1869) 04 CAL CK 0015
High Courts26 Apr 1869
Puhubnath Jha Vs Becharam Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0013
High Courts23 Apr 1869
John George Bagram Vs Khettranath Karformah and Another
Calcutta High Court · (1869) 04 CAL CK 0008
High Courts19 Apr 1869
Bhairabnath Khettri Vs Kishori Mohan Shaw
Calcutta High Court · (1869) 04 CAL CK 0017
High Courts17 Apr 1869
Nahagun Maiti Vs Sabo Bewa and Another
Calcutta High Court · (1869) 04 CAL CK 0031
High Courts16 Apr 1869
Nitta Kolita and Others Vs Bishnuram Kolita
Calcutta High Court · (1869) 04 CAL CK 0030
High Courts16 Apr 1869
Bishtu Narayan Bandopadhya Vs Ganga Narayan Biswas
Calcutta High Court · (1869) 04 CAL CK 0016
High Courts15 Apr 1869
Rajaram Roy and Others Vs Charles Macdonald
Calcutta High Court · (1869) 04 CAL CK 0035
High Courts15 Apr 1869
Srimati Lakhi Prya Dasi Vs Nobin Chandra Nag
Calcutta High Court · (1869) 04 CAL CK 0029
High Courts14 Apr 1869
Kali Prasad Sing Vs Jainarayan Roy and Others
Calcutta High Court · (1869) 04 CAL CK 0006
High Courts13 Apr 1869
Azizunnissa Khatun and Another Vs Shashi Bhushan Bose and Others
Calcutta High Court · (1869) 04 CAL CK 0011
High Courts12 Apr 1869
The Court of Wards on behalf of Baboo Srigurbnaryan Sing and Others Vs Pratabnarayan Das and Others
Calcutta High Court · (1869) 04 CAL CK 0038
High Courts09 Apr 1869
Sheikh Jan Mohammed Vs Mussamut Rani Ram and Another
Calcutta High Court · (1869) 04 CAL CK 0023
High Courts09 Apr 1869
Mutia Kolita Vs Putona Kolita and Another
Calcutta High Court · (1869) 04 CAL CK 0010