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Judgment
1 paragraphs · 20 words
Phear, J.—I think the Commissioner has no powers, excepting those conferred by the Act. The application must, therefore, be refused.
Calcutta High Court · Decided on 1 July 1869
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Phear, J.—I think the Commissioner has no powers, excepting those conferred by the Act. The application must, therefore, be refused.