High Courts07 Aug 2023Dismissed
Badamia Devi Vs Maheshwar Mochi
Patna High Court · (2023) 08 PAT CK 0021
Code of Civil Procedure, 1908 — Section 151, Order 17 Rule 6
COURT ARCHIVE
Patna High Court judgments
55,944 judgments · page 99 of 2,798
High Courts04 Aug 2023Disposed Of
Ex-Worker Of Rohtas Industries Ltd Vs Rohtas Industries Ltd
Patna High Court · (2023) 08 PAT CK 0025
High Courts04 Aug 2023Dismissed
Ajay Kumar Bulganin Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0024
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts04 Aug 2023Dismissed
Moti Ullah @ Md. Matiullah Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0023
Indian Penal Code, 1860 — Section 302
High Courts04 Aug 2023Dismissed
Arun Kumar Sharma Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0014
High Courts03 Aug 2023Dismissed
Nishant Dwelling Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0043
Bihar Regional Development Authority, 1981 — Section 37(a), 38Bihar Municipal Act, 1987 — Section 428, 488
High Courts03 Aug 2023Allowed
Gopi Sah Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 22, 22(c), 42, 42(1), 52A(2)(b)Code Of Criminal Procedure, 1973 — Section 313
High Courts03 Aug 2023Allowed
Urmila Devi Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0041
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Dowry Prohibition Act, 1961 — Section 4
High Courts03 Aug 2023Allowed
Anil Tiwari Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0040
Indian Penal Code, 1860 — Section 34, 364ACode Of Criminal Procedure, 1973 — Section 164
High Courts03 Aug 2023Dismissed
Rekha Muni Devi Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0013
Constitution Of India, 1950 — Article 311
High Courts03 Aug 2023Dismissed
Nilu Kumari Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0012
Constitution Of India, 1950 — Article 311
High Courts03 Aug 2023Dismissed
Kanchan Kumari Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0001
Constitution Of India, 1950 — Article 311
High Courts02 Aug 2023Disposed Of
Sanjay Kumar Vs Union Of India
Patna High Court · (2023) 08 PAT CK 0007
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420Prevention of Money Laundering Act, 2002 — Section 17(4), 50
High Courts02 Aug 2023Allowed
Ankit Kumar Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0006
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364A
High Courts02 Aug 2023Dismissed
Sanjay Kumar Sinha Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0005
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 399, 402Arms Act, 1959 — Section 25(1B)(A), 26, 35
High Courts02 Aug 2023Dismissed
Satish Kumar Jha Vs Assistant Director, Directorate Of Enforcement
Patna High Court · (2023) 08 PAT CK 0004
Prevention of Money Laundering Act, 2002 — Section 3, 4, 44, 45, 45(1), 45(1)(ii), 50Indian Penal Code, 1860 — Section 120B, 420, 471Prevention of Corruption Act, 1988 — Section 13
High Courts02 Aug 2023Allowed
Md. Mojamil Vs State Of Bihar
Patna High Court · (2023) 08 PAT CK 0003
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(B), 20(b)(ii)(C), 22, 23(b), 23(c), 41(1), 41(2), 42, 42(2), 43, 44, 50, 52A, 52A(1), 52(3), 53, 57, 67Code Of Criminal Procedure, 1973 — Section 100, 165, 173, 313Evidence Act, 1872 — Section 25
High Courts02 Aug 2023Allowed
Ravi Poddar Vs M/S Mitra Mandal Sangathan
Patna High Court · (2023) 08 PAT CK 0002
Code of Civil Procedure, 1908 — Section 94, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11
High Courts01 Aug 2023Dismissed
Ajit Kumar Sah, Vs Uma Shankar Singh
Patna High Court · (2023) 08 PAT CK 0046
Bihar Building (Lease, Rent & Eviction) Control Act, 1982 — Section 14, 14(8)Code of Civil Procedure, 1908 — Section 145
High Courts01 Aug 2023Allowed
Sikindar Prasad Yadav @ Sikandar Prasad Yadav Vs Union Of India
Patna High Court · (2023) 08 PAT CK 0045
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 20(b)(ii)(C), 23, 23(c), 24, 43, 52A, 52A(2)(b), 52A(2)(c), 52A(3), 53, 67