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Patna High Court judgments

55,945 judgments · page 100 of 2,798

High Courts01 Aug 2023Allowed

Chhatish Yadav Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0044

Indian Penal Code, 1860 — Section 120B, 149, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 164, 173, 174, 374(2)Arms Act, 1959 — Section 27
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High Courts01 Aug 2023Allowed

Janardan Yadav Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0011

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 22, 60, 63Code Of Criminal Procedure, 1973 — Section 451, 457Motor Vehicles Act, 1988 — Section 158(6)
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High Courts01 Aug 2023Dismissed

Mantu Kumar Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0009

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1
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High Courts28 Jul 2023Allowed

Ram Brichh Baitha Vs State Of Bihar

Patna High Court · (2023) 07 PAT CK 0077

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 20(b), 20(b)(ii)(c), 22, 23, 24, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2), 52A, 52A(3)Code Of Criminal Procedure, 1973 — Section 313
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High Courts26 Jul 2023Disposed Of

Mahant Chandrma Das Vs Haribansh Rai

Patna High Court · (2023) 07 PAT CK 0071

Constitution Of India, 1950 — Article 141, 227Bihar Hindu Religious Trust Act, 1950 — Section 32, 32(3), 32(4), 43, 55Bihar Waqfs Act, 1947 — Section 31, 31(3)
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