High Courts23 Aug 2023Disposed Of

Noor Alam Khan Vs State Of Bihar

Patna High Court · (2223) 08 PAT CK 0001

Constitution Of India, 1950 — Article 30, 30(1)Bihar State Universities (Amendment) Act, 2013 — Section 4(5)Bihar State Universities Act, 1976 — Section 57, 57A, 57A(1), 57A(2),57A(4), 57A(5), 57B
High Courts22 Aug 2023Allowed

Ram Uday Kumar Vs Bijit Kumar

Patna High Court · (2023) 08 PAT CK 0062

Constitution Of India, 1950 — Article 32, 226, 227Code of Civil Procedure, 1908 — Section 115, Order 1 Rule 10(2)
High Courts21 Aug 2023Dismissed

Pawan Tiwari Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0059

Indian Penal Code, 1860 — Section 120B, 201, 302, 364, 365Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts18 Aug 2023Dismissed

M/S Aastha Enterprises Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0055

Bihar Goods and Services Tax Act, 2017 — Section 16, 16(1), 16(2)(a), 16(2)(b), 16(2)(c), 16(2)(d), 19, 19(16), 107Karnataka Value Added Tax Act, 2003 — Section 70
High Courts17 Aug 2023Allowed

Sanjay Kumar Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0053

Indian Penal Code, 1860 — Section 414, 420, 467, 471Prevention of Cruelty to Animals Act, 1960 — Section 11(1)(D)
High Courts17 Aug 2023Partly Allowed

Munna Singh Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0049

Indian Penal Code, 1860 — Section 376, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 164, 207, 374(2), 389(1)Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 3, 4, 6 29, 30, 42
High Courts16 Aug 2023Dismissed

Biswanath Sao Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0056

Bihar Tenants� Holdings (Maintenance of Records) Act, 1973 — Section 16Bihar Land Mutation Act, 2011 — Section 8(1), 23, 23(2)Transfer of Property Act, 1882 — Section 54