CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments

55,944 judgments · page 96 of 2,798

High Courts29 Aug 2023Allowed

Krishna Kumari Yadav, Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0077

Constitution Of India, 1950 — Article 14, 154, 166(1), 166(2), 226, 243Bihar Panchayat Samiti and Zila Parishad (Conditions of Service) Rules, 1964 — Rule 3, 4, 7(4)Rules of Executive Business Bihar, 1977 — Rule 5, 6, 8
Read judgment
High Courts29 Aug 2023Dismissed

Vinay Thakur Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0075

Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 245, 397, 397(1), 397(3), 482
Read judgment
High Courts29 Aug 2023Dismissed

Bajrang Shankar Vs National Investigation Agency

Patna High Court · (2023) 08 PAT CK 0074

National Investigation Agency Act, 2008 — Section 19, 21(4)Indian Penal Code, 1860 — Section 34, 120B, 121, 379, 414Arms Act, 1959 — Section 25(1A), 25(1AA), 25(1B)(a), 26, 35
Read judgment
High Courts28 Aug 2023Allowed

Prabhakar Sharma Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0081

Code Of Criminal Procedure, 1973 — Section 41, 41(1)Nalanda University Act, 2010 — Section 3(t), 4, 4(1), 7, 8, 10, 13, 15, 15(3)
Read judgment
High Courts28 Aug 2023Dismissed

Bhim Prasad Sah @ Bhim Prasad Vs Raghuwar Sharan

Patna High Court · (2023) 08 PAT CK 0080

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 2(2), 96, Order 41, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 101
Read judgment
High Courts25 Aug 2023Dismissed

Nazir Hussain Vs State Of Bihar

Patna High Court · (2023) 08 PAT CK 0090

Bihar Panchayat Elementary Teacher (Employment and Service Conditions) Rules, 2006 — Rule 6, 8, 8(2), 8(ka)(2)
Read judgment
High Courts25 Aug 2023Allowed

Nisha Gupta Vs Uday Chand Gupta

Patna High Court · (2023) 08 PAT CK 0069

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(i-a), 23Evidence Act, 1872 — Section 3
Read judgment
High Courts25 Aug 2023Dismissed

Savita Mandal Vs Nakshtra Kumar Mandal

Patna High Court · (2023) 08 PAT CK 0068

Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11Hindu Marriage Act, 1955 — Section 9, 10, 13, 13(1), 13(1)(ia), 13(1)(I-B), 26Indian Penal Code, 1860 — Section 498A
Read judgment
High Courts25 Aug 2023Dismissed

Dinesh Mandal Vs Chaitali Majumdar

Patna High Court · (2023) 08 PAT CK 0067

Code of Civil Procedure, 1908 — Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4Family Courts Act, 1984 — Section 19(1)Indian Penal Code, 1860 — Section 498A
Read judgment
High Courts24 Aug 2023

Anil Yadav Vs Union Of India

Patna High Court · (2023) 08 PAT CK 0089

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20, 20(b)(ii)(C), 23, 42, 42(1), 43, 50(1), 52A, 52A(2), 52A(2)(b), 52A(2)(c), 52A(3), 54, 67
Read judgment
High Courts23 Aug 2023Dismissed

Hari Narayan Kumar Vs State Of Bihar

Patna High Court · (2223) 08 PAT CK 0002

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 125
Read judgment