Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 170, 173

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High Courts10 Jan 2012Allowed

Md. Abu Bakar Rizvi and Others Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 198

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High Courts09 Jan 2012Dismissed

Sanju Kumari Vs The State Election Commission and Others

Patna High Court · (2012) 2 PLJR 798

Representation of the People Act, 1950 — Section 21, 22

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High Courts06 Jan 2012

Prakash Choudhary Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 767

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High Courts06 Jan 2012Allowed

Jyoti Devi and Others Vs Union of India

Patna High Court · (2013) ACJ 948 : (2012) 3 JCR 341 : (2012) 4 PLJR 784

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High Courts06 Jan 2012Allowed

Dr. Sanjay Kumar Singh Vs The Hon''ble Chancellor, Universities of Bihar, Raj Bhawan, Patna and Others

Patna High Court · (2012) 1 PLJR 532

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High Courts06 Jan 2012Allowed

Engineer-in Chief, Path Nirman Bibhag, Bihar and Another Vs Surya Narayan Paswan and Another

Patna High Court · (2012) 3 LLJ 283 : (2012) 4 PLJR 27

Industrial Disputes Act, 1947 — Section 17B, 2(oo), 25(F), 25B, 25F

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High Courts06 Jan 2012Allowed

Shri Baij Nath Singh Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 717

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts06 Jan 2012Dismissed

Pankaj Kumar Roy Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 158

Constitution of India, 1950 — Article 14, 16, 226Evidence Act, 1872 — Section 45, 47, 73

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High Courts06 Jan 2012

Bisheshwar Nath Singh Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 94

Constitution of India, 1950 — Article 311(2)

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High Courts06 Jan 2012Dismissed

Arbind Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 843

Penal Code, 1860 (IPC) — Section 120B, 34, 364(A)

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High Courts05 Jan 2012

Sita Ram Keshri Sao Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 719

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High Courts05 Jan 2012

Ganesh Prasad Shukla Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 793

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High Courts05 Jan 2012

Shree Raghubansh Bibhushan Thakurbari, though Shabait Mahanth Satrughan Das, situated at village-Bhangra, P.O.-Jiroll, P.S.-Khirhar (Harlakhi) District-Madhubani and Mahanth Satrughan Das Vs The Bihar State Board of Religious trust, Patna, The Chairman, the Bihar State Board of Religious Trust, Patna and The Circle Officer, Harlakhi, District-Madhubani

Patna High Court · (2012) 01 PAT CK 0099

Bihar Hindu Religious Trusts Act, 1950 — Section 28(2), 33

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High Courts05 Jan 2012Allowed

Prahlad Chandra Sharma Vs The State of Bihar and Others

Patna High Court · (2012) 01 PAT CK 0097

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High Courts05 Jan 2012

Bansropan Choudhary and Onkar Nath Choudhary Vs The State of Bihar and Others

Patna High Court · (2012) 01 PAT CK 0086

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