COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 863 of 2,661
High Courts17 Jan 2012Dismissed
Hira Nand Lall Vs Santosh Kumar Badhwani and Others
Patna High Court · (2012) 2 PLJR 837
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 34
High Courts17 Jan 2012Dismissed
Shri Santosh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 120
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts16 Jan 2012Dismissed
Ajay Kumar Singh Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 491
High Courts16 Jan 2012Allowed
Lakshman Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 431
Penal Code, 1860 (IPC) — Section 498A
High Courts16 Jan 2012Dismissed
Ram Sewak Singh Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 329
High Courts16 Jan 2012Dismissed
Manoj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 578
Constitution of India, 1950 — Article 226
High Courts16 Jan 2012Dismissed
Sanjay Kumar Singh Vs Sri Bishram Sharma and Others
Patna High Court · (2012) 2 PLJR 382
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Government of India Act, 1935 — Section 107
High Courts16 Jan 2012Allowed
Kundan Kumar, Vijayendra Dutta Mishra and Nitya Nand Das Vs The State of Bihar and Officer In Charge, Dharhara Police Station, Munger
Patna High Court · (2012) 01 PAT CK 0094
High Courts16 Jan 2012Dismissed
MD. Qamar Rehan Vs State of Bihar and Another
Patna High Court · (2012) 1 DMC 626
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts16 Jan 2012Allowed
Roy Prabhakar Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 137
High Courts16 Jan 2012Dismissed
Kapildeo Mahto and Another Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 467
Penal Code, 1860 (IPC) — Section 395, 412
High Courts16 Jan 2012Allowed
Ram Sudha Devi Vs The Union of India
Patna High Court · (2013) 1 PLJR 727
Railways Act, 1989 — Section 124(A)(C)
High Courts16 Jan 2012
Krishna Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 846
High Courts16 Jan 2012Allowed
Muneshwar Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 853
High Courts13 Jan 2012Allowed
Nagendra Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 166
High Courts13 Jan 2012Dismissed
Sri Nawal Kishore Sharma Vs Dr. Shambhu Sharan Lal
Patna High Court · (2012) 4 PLJR 299
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts13 Jan 2012Allowed
Sunil Chaudhary Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 55
High Courts13 Jan 2012Dismissed
Manohar Kumar Singh Vs State of Bihar and Another
Patna High Court · (2012) 4 PLJR 300
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Jan 2012Allowed
Darshan Thakur and Others Vs The State of Bihar and The Cane Officer, Bettiah Circle, Bettiah
Patna High Court · (2012) 01 PAT CK 0049