High Courts19 Jan 2012
Md. Taufeeque Alam Vs The State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0157
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 862 of 2,661
High Courts19 Jan 2012Allowed
Nand Kishore Verma Vs The State of Bihar and Others Basudeo Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 752
Constitution of India, 1950 — Article 14, 16
High Courts19 Jan 2012
Suraj Mahto @ Suraj Singh and Others Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0113
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jan 2012Allowed
Dahu Yadav, Ram Swarup Yadav and Rajendra Yadav Vs The State Of Bihar
Patna High Court · (2012) 01 PAT CK 0106
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts19 Jan 2012
Branch Manager, The United India Insurance Company Ltd. Branch Office at Ranjan Complex, Patna Ranchi Road, Biharsharif, P.O.- Biharsharif, District- Nalanda and The Divisional Manager, The United India Insurance Company Ltd. Sahid Chowk, Dr. Rajendra Prasad Road, P.O. Bhagalpur, District- Bhagalpur Vs Usha Devi and Others
Patna High Court · (2012) 4 PLJR 291 : (2012) 2 TAC 30
Motor Vehicles Act, 1988 — Section 140
High Courts19 Jan 2012Allowed
Jogi Singh @ Yogi Singh Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0090
Penal Code, 1860 (IPC) — Section 364, 365
High Courts19 Jan 2012
Lagan Singh @ Ram Lagan Singh, Nanhak Sah and Dama Sah Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0059
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 396
High Courts19 Jan 2012Allowed
Deoki Nandan Jha Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 59
High Courts19 Jan 2012
Harendra Pratap Singh, Advocate Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 668
High Courts18 Jan 2012Dismissed
State of Bihar and Others Vs St. Xavier''s College of Education and Others
Patna High Court · (2012) 01 PAT CK 0151
High Courts18 Jan 2012Allowed
Arvind Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 460
Bihar Agriculture Services Act, 1982 — Section 3
High Courts18 Jan 2012Dismissed
Panna Lal Prasad Vs Manoj Kumar Gupta and Another
Patna High Court · AIR 2012 Patna 115 : (2012) 3 PLJR 579
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Legal Services Authorities Act, 1987 — Section 19, 20, 22, 22B(1)
High Courts18 Jan 2012Allowed
Krishna Murari Sharan Vs Pushpagandha Sinha @ Sharan Pushpagandha Sinha Vs Krishna Murari Sharan
Patna High Court · (2012) 01 PAT CK 0069
High Courts18 Jan 2012Disposed Of
Lt. Col. Harjit Singh Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 136
Armed Forces Tribunal Act, 2007 — Section 34
High Courts18 Jan 2012Allowed
Vindeshwar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 221
High Courts17 Jan 2012Dismissed
Oriental Insurance Company Ltd. Vs Saryug Yadav and Others
Patna High Court · (2012) 4 PLJR 223 : (2012) 2 TAC 389
High Courts17 Jan 2012Dismissed
Satish Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 464
High Courts17 Jan 2012
Choubey Sugandith Tambaku Company and Ors Vs The Union of India and Another
Patna High Court · (2012) 01 PAT CK 0104
High Courts17 Jan 2012Dismissed
Anil Kumar Jha Vs State of Bihar and Others
Patna High Court · (2012) 01 PAT CK 0102
High Courts17 Jan 2012Allowed
Mumtaz @ Nasim Khan, Idrish Khan, Bijai Chamar @ Bijai Ram and Ayub Khan Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0085
Penal Code, 1860 (IPC) — Section 109, 120B, 34, 341, 342