High Courts05 Jan 2012
Chamru Ram and Others Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 419
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 866 of 2,661
High Courts04 Jan 2012Dismissed
I.T.C. Limited Vs Shakuntala Devi and Others
Patna High Court · (2012) 01 PAT CK 0145
High Courts04 Jan 2012
Binod Mandal Vs State Of Bihar and Another
Patna High Court · (2012) 2 DMC 169
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13(1)(b)
High Courts04 Jan 2012Allowed
Karu Swarnkar @ Sudhir Kumar Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0096
High Courts04 Jan 2012Allowed
Sudarshan Rai and Others Vs State of Bihar
Patna High Court · (2012) 01 PAT CK 0087
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324Probation of Offenders Act, 1958 — Section 3, 4
High Courts04 Jan 2012Dismissed
Md. Reyaz Vs Ram Krishna Rajak
Patna High Court · (2012) 01 PAT CK 0076
High Courts04 Jan 2012Allowed
Manoj Kumar Yadav and Others Vs The State of Bihar and Public Grievances Department, Bihar, Patna and Others
Patna High Court · (2012) 1 PLJR 542
High Courts04 Jan 2012Allowed
Om Prakash Dhanuka Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 379
Criminal Procedure Code, 1973 (CrPC) — Section 11(1), 202, 204, 277, 278Environment (Protection) Act, 1986 — Section 15, 19Penal Code, 1860 (IPC) — Section 277, 278
High Courts04 Jan 2012
Lallu Prasad Hemant Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 139
High Courts03 Jan 2012Dismissed
Devanand Sharma and Ratnesh Jha Vs The State of Bihar
Patna High Court · (2012) 01 PAT CK 0100
High Courts03 Jan 2012Dismissed
Satya Narayan Prasad and Others Vs Urmila Devi and Others
Patna High Court · (2012) 01 PAT CK 0095
High Courts03 Jan 2012Dismissed
Bihar State Food and Civil Supplies Corporation, Ltd. Vs M/s Jiyajee Rao Cotton Mills Ltd., Birlanagar, M.P. and Others
Patna High Court · (2012) 01 PAT CK 0074
High Courts03 Jan 2012Allowed
Kamlesh Pandey Vs Birendra Kumar Singh and The State of Bihar
Patna High Court · (2012) 01 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 420, 504
High Courts03 Jan 2012Allowed
Rajdeo Prasad and Others Vs Kamaldeo Prasad
Patna High Court · (2012) 01 PAT CK 0046
High Courts02 Jan 2012Dismissed
Prem Kumar Singh and Others Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 870
Criminal Procedure Code, 1973 (CrPC) — Section 479Income Tax Act, 1922 — Section 22, 34
High Courts02 Jan 2012Allowed
Shyam Kishore Sinha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 673
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts02 Jan 2012Dismissed
The Divisional Manager, Oriental Insurance Company Limited Vs Pawan Kumar and Others
Patna High Court · (2012) 01 PAT CK 0066
Motor Vehicles Act, 1988 — Section 140, 173
High Courts23 Dec 2011Allowed
In Re : The Goods Of Late Syed Fakhrul Abedin, Dr.Jayant Kishore Verma
Patna High Court · (2012) 1 PLJR 829
Succession Act, 1925 — Section 228, 241
High Courts23 Dec 2011Allowed
Dr. Sharda Nand Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 12 PAT CK 0109
High Courts23 Dec 2011Dismissed
Shrikant Paswan @ Srikant Dusadh Vs State of Bihar
Patna High Court · (2011) 12 PAT CK 0103