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Patna High Court judgments

55,909 judgments · page 85 of 2,796

High Courts09 Nov 2023Allowed

M/S Micro Zone Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0021

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 74, 107, 107(1), 107(4)
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High Courts08 Nov 2023Allowed

Brahmdeo Ram Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0026

Indian Penal Code, 1860 — Section 34, 120B, 302Code of Criminal Procedure, 1973 — Section 2(wa), 313, 357A, 374(2)Arms Act, 1959 — Section 27
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High Courts08 Nov 2023Disposed Of

Saddam Hussain @ Daddam Hussain Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0025

Indian Penal Code, 1860 — Section 34, 363, 365, 376D, 376DB, 377Code of Criminal Procedure, 1973 — Section 216, 216(2), 217, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 6, 8
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High Courts08 Nov 2023

Satyamanu Kumar Singh Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0024

Indian Penal Code, 1860 — Section 376, 376(2)(f), 377Code of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 4, 29
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High Courts08 Nov 2023Allowed

Subir Kumar @ Chhotiya Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0023

Indian Penal Code, 1860 — Section 302, 376Code of Criminal Procedure, 1973 — Section 53A, 161, 164Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 29
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High Courts08 Nov 2023Allowed

Radheshyam Sah @ Radhe Shyam Sah Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0011

Indian Penal Code, 1860 — Section 34, 376, 506Code of Criminal Procedure, 1973 — Section 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 29, 30, 34(2)
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High Courts07 Nov 2023Partly Allowed

Shravan Prasad @ Shravan Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0028

Indian Penal Code, 1860 — Section 354, 354A, 354(A)(i), 376, 376(1), 376(3)Code of Criminal Procedure, 1973 — Section 161, 164, 313Protection of Children from Sexual Offences Act, 2012 — Section 4, 7, 12
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High Courts06 Nov 2023Allowed

Md. Giaaul Hak Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0037

Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 17, 17(4), 17(6), 17(8)(a), 17(11), 17(14), 17(15), 17(16), 17(19), 17(23)(ii)(d), 32
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High Courts06 Nov 2023Allowed

XXX Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0036

Indian Penal Code, 1860 — Section 34, 201, 302, 363, 379, 411Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3(i), 3(iv), 3(v), 3(xiv), 12
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High Courts06 Nov 2023Allowed

Pantulal Roy Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0030

Indian Penal Code, 1860 — Section 34, 323, 341, 362, 363, 364, 504Code of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts03 Nov 2023Dismissed

Sunil Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0018

Bihar Police Manual, 1978 — Rule 48(d), 164Police Act, 1861 — Section 23Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
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