COURT ARCHIVE

Patna High Court judgments

55,909 judgments · page 86 of 2,796

High Courts03 Nov 2023Dismissed

Air Commodore Randhir Pratap (Retd.) Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0016

Constitution Of India, 1950 — Article 14, 19, 21, 226Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6

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High Courts03 Nov 2023Allowed

Anirudh Sah @ Anirudh Prasad Sah Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0015

Code of Criminal Procedure, 1973 — Section 144, 145, 145(1), 146, 146(1)

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High Courts03 Nov 2023Dismissed

Shaziya Naaz Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0014

Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 341, 498ACode of Criminal Procedure, 1973 — Section 407Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts02 Nov 2023Allowed

Shayamal Kant Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0007

Bihar Government Servant (Classification, Control And Appeal) Rules, 2005 — Rule 17(2) 17(3), 17(23), 17(b), 18(3), 19(b), 19(1)(b)

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High Courts02 Nov 2023Disposed Of

Girindra Chandra Pathak Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0006

Constitution Of India, 1950 — Article 300A

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High Courts02 Nov 2023Allowed

I.G Foods And Beverage Pvt. Ltd Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0005

Bihar Industrial Area Development Authority Act, 1973 — Section 6

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High Courts02 Nov 2023Disposed Of

Anil Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0004

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High Courts01 Nov 2023Disposed Of

Ram Sundar Prasad Singh Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0020

Constitution Of India, 1950 — Article 14, 19(1)(g), 226

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High Courts01 Nov 2023Allowed

Union Of India Vs Manju Yadav

Patna High Court · (2023) 11 PAT CK 0019

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High Courts01 Nov 2023Allowed

Deepak Kumar Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0013

Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 452, 504, 506

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High Courts01 Nov 2023Dismissed

M/S Jaiswal Enterprises Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0010

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High Courts01 Nov 2023Allowed

M/S Chaitanya Projects Consultancy Pvt. Ltd. Vs Union Of India

Patna High Court · (2023) 11 PAT CK 0009

Constitution Of India, 1950 — Article 14Arbitration and Conciliation Act, 1996 — Section 8

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High Courts01 Nov 2023Allowed

Munna Sah Vs State Of Bihar

Patna High Court · (2023) 11 PAT CK 0008

Indian Penal Code, 1860 — Section 302, 376, 511Code of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 118

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High Courts31 Oct 2023Dismissed

Sanju Sinha Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0067

Constitution Of India, 1950 — Article 226Bihar Service Code, 1952 — Rule 76

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High Courts31 Oct 2023Disposed Of

Ajiteshwar Das Chela Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0066

Bihar Hindu Religious Trusts Act, 1950 — Section 13, 43, 43A

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High Courts31 Oct 2023Allowed

Bimla Violet Mark Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0065

Bihar Nationalized Elementary School Teachers Promotion Rules, 2011 — Rule 7

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High Courts31 Oct 2023Dismissed

Ranjana Srivastava Vs Union Of India

Patna High Court · (2023) 10 PAT CK 0064

Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

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High Courts30 Oct 2023Disposed Of

Ajay Kumar Srivastava Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0068

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High Courts30 Oct 2023Dismissed

Arjun Prasad Singh Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0063

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High Courts30 Oct 2023Dismissed

Anil Kumar Vs State Of Bihar

Patna High Court · (2023) 10 PAT CK 0062

Constitution Of India, 1950 — Article 166, 226, 243Q, 243Q(1)(a), 243Q(1)(b), 243Q(1)(c), 243Q(2)

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