High Courts05 Dec 2023
Jagdeo Rishideo Vs Tulsi Sharan
Patna High Court · (2023) 12 PAT CK 0006
Code of Civil Procedure, 1908 — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 83 of 2,796
High Courts05 Dec 2023Dismissed
Rakesh Kumar Singh Vs Union Of India
Patna High Court · (2023) 12 PAT CK 0005
Bihar Development of Ayurvedic and Unani System of Medicine Act, 1951 — Section 13, 14, 15, 17Indian Medicine Central Council Act, 1970 — Section 13A, 13B, 13C, 13C(1), 13C(2), 14(2)
High Courts05 Dec 2023Dismissed
Kaushalaya Devi Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0004
Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rule, 2006 — Rule 4(iii)
High Courts05 Dec 2023Allowed
Daroga Yadav Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 149, 302Code of Criminal Procedure, 1973 — Section 319
High Courts05 Dec 2023Dismissed
Ram Chhawila Singh, Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0002
Code of Criminal Procedure, 1973 — Section 319
High Courts04 Dec 2023Disposed Of
Geeta Devi Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0013
High Courts04 Dec 2023Allowed
Mahavir Sharmik And Nirman Swalambi Sahkari Samiti Limited Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0012
Constitution Of India, 1950 — Article 243WBihar Goods and Services Tax Act, 2017 — Section 74
High Courts04 Dec 2023Allowed
Sudeshwar Sah Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0011
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 18, 18(2)Bihar Pension Rules, 1950 — Rule 43(b)Bihar Government Servants Conduct Rules, 1976 — Section 3(i)
High Courts04 Dec 2023Dismissed
Sunita Singh Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0010
High Courts04 Dec 2023Disposed Of
M/S Sudhakant Enterprises Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0009
Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 107(6), 109, 112, 112(8), 112(9), 172
High Courts01 Dec 2023Partly Allowed
Mohan Prasad Gupta Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0017
Indian Penal Code, 1860 — Section 34, 323, 498ACode of Criminal Procedure, 1973 — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts01 Dec 2023Dismissed
Anita Devi Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0016
Indian Penal Code, 1860 — Section 34, 201, 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94, 94(2)(i)
High Courts01 Dec 2023Allowed
Bhola Paswan Vs State Of Bihar
Patna High Court · (2023) 12 PAT CK 0015
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts01 Dec 2023Disposed Of
Jeetan Mahto Vs District Board Jamui
Patna High Court · (2023) 12 PAT CK 0001
High Courts30 Nov 2023Allowed
Municipal Corporation Purnea Vs Municipal Building Tribunal-1 Bihar
Patna High Court · (2023) 11 PAT CK 0059
Central Excise Rules, 1944 — Rule 8(1)Bihar Municipal Act, 2007 — Section 323, 323(1), 323(4)
High Courts30 Nov 2023Disposed Of
Dinesh Prasad Sinha Vs Magadh University Bodh Gaya
Patna High Court · (2023) 11 PAT CK 0058
Bihar State Universities Act, 1976 — Section 9(4)
High Courts30 Nov 2023Dismissed
Nitu Kumari @ Nitu Devi Vs State Of Bihar
Patna High Court · (2023) 11 PAT CK 0052
Constitution Of India, 1950 — Article 311, 311(2)
High Courts30 Nov 2023Dismissed
M/S ACC Limited Vs State Of Bihar
Patna High Court · (2023) 11 PAT CK 0051
Bihar Value Added Tax Act, 2005 — Section 14, 39(4)Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale therein Act, 1993 — Section 3(1), 3(2)
High Courts29 Nov 2023Dismissed
Priyanka Rani @ Neha Gupta Vs State Of Bihar
Patna High Court · (2023) 11 PAT CK 0057
Indian Penal Code, 1860 — Section 34, 120B, 188, 191, 193, 203, 204, 211, 219, 313, 323, 341, 342, 353, 370, 370(a), 374, 498A, 504Code of Criminal Procedure, 1973 — Section 164, 173(8)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 75, 79